High Courts03 May 2016Allowed
Nathiben K. Chaudhari Vs Kunvarji F. Thakore
Gujarat High Court · (2016) AAC 2031
Motor Vehicles Act, 1988 — Section 166, 168
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 443 of 1,768
High Courts03 May 2016Allowed
Om Vir Singh Vs Union of India
Gujarat High Court · (2016) 340 ELT 277 : (2016) 3 GCD 2619 : (2016) 3 GLR 2596
Constitution of India, 1950 — Article 226Foreign Trade (Development and Regulation) Act, 1992 — Section 11(2), 14, 8(1)(a)(1)
High Courts03 May 2016Allowed
Shivam Development Trust Vs Union of India
Gujarat High Court · (2016) 340 ELT 45
High Courts02 May 2016Allowed
Prabhudanbhai Govindsinh Gadhvi Vs Ahemadsha Bachusha Fakir
Gujarat High Court · (2017) 1 GLR 490
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 May 2016Allowed
Ajimkhan @ Ajamkhan Sultankhan Pathan Vs State of Gujarat
Gujarat High Court · (2016) CriLJ 3950
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts02 May 2016Allowed
Nandesari Rasayanee Ltd. Vs Regional Manager
Gujarat High Court · (2016) 337 ELT 187
High Courts02 May 2016Allowed
Premier Heavy Engineering Coprn. Vs Commr. of Central Excise
Gujarat High Court · (2016) 337 ELT 332
High Courts29 Apr 2016Dismissed
Rameshbhai Ukkad Vasava - Petitioners @HASH State of Gujarat and 4
Gujarat High Court · (2016) AIRCC 3031
Constitution of India, 1950 - Article 14Mines And Minerals (Development And Regulation) Act, 1957 - Section 15
High Courts29 Apr 2016Allowed
Prafullaben Dayashankar Mehta Vs Jafarabad Municipal
Gujarat High Court · (2016) 3 GLR 2097 : (2016) LIC 3312
High Courts29 Apr 2016Dismissed
Balmukund D. Bhatt Vs Union of India & 2
Gujarat High Court · (2016) LIC 4344 : (2016) 4 RSJ 178 : (2016) 3 SCT 339
Constitution of India, 1950 - Article 14, 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 16
High Courts28 Apr 2016Dismissed
Thakor Hiraji Sagthaji Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 605
Constitution of India, 1950 - Article 14, Article 21, Article 226, Article 47Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 10, Section 74A, Section 8, Section 9, Section 9A
High Courts28 Apr 2016Disposed Off
Lubi Industries LLP Vs Union of India
Gujarat High Court · (2016) 337 ELT 179
High Courts28 Apr 2016Dismissed
State of Gujarat Vs Shailesh Lakhmanbhai Daki Koli
Gujarat High Court · (2016) 168 AIC 385 : (2016) 3 GLR 2558
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts28 Apr 2016Disposed Off
The State of Gujarat Vs Krushnasinh @ Bapalal Chandrasinh @ Chandubha Rana
Gujarat High Court · (2016) 2 GCD 1758 : (2016) 3 GLR 2530 : (2016) 3 GujLH 583
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(2)(v)
High Courts28 Apr 2016Disposed Off
Rameshbhai Jesangbhai Solanki Vs Medical Officer & 1 Another
Gujarat High Court · (2016) 151 FLR 133 : (2017) LabLR 110 : (2016) 3 LLJ 149
High Courts27 Apr 2016Dismissed
Jayminbhai Navinbhai Doshi Vs State of Gujarat
Gujarat High Court · (2016) AIR(Gujarat) 186 : (2017) 1 GLR 648
Bombay Stamp Act, 1958 - Section 53Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Dismissed
Dharmesh Devchand Pansuriya Vs Union of India
Gujarat High Court · (2016) 336 ELT 402 : (2016) 3 GCD 2255 : (2016) 3 GLR 2212
Customs Act, 1962 - Section 123(2), 127B(1)
High Courts27 Apr 2016Allowed
R. G. Gurjar Vs Income Tax Officer
Gujarat High Court · (2016) 387 ITR 696
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154(5), 245
High Courts27 Apr 2016Dismissed
Kyori Oremin Ltd. Vs Chief Commissioner of Customs
Gujarat High Court · (2016) 337 ELT 228
High Courts26 Apr 2016Allowed
M/s Wim Plast Ltd & 1 Vs M/s Symphony Ltd
Gujarat High Court · (2016) 67 PTC 244 : (2017) 1 RAJ 674
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3Designs Act, 2000 — Section 22