COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 441 of 1,768

High Courts21 Jun 2016Dismissed

State of Gujarat Vs Daulatkhan Jafarkhan Musalman

Gujarat High Court · (2017) 172 AIC 532 : (2017) 2 Crimes 105 : (2016) 4 GLR 3495

Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 114, Section 198, Section 465, Section 466, Section 471

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High Courts21 Jun 2016Allowed

Akbar Amirali Kasambhai Jesani Vs State of Gujarat

Gujarat High Court · (2017) CriLJ 1464 : (2017) 2 Crimes 438 : (2016) 4 GLR 3320

Criminal Procedure Code, 1973 (CrPC) - Section 227Motor Vehicles Act, 1988 - Section 177, Section 184Penal Code, 1860 (IPC) - Section 279, Section 304A

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High Courts21 Jun 2016Disposed Off

Chunibhai Ranchhodbhai Dalwadi Vs Assistant Commissioner Of Income Tax

Gujarat High Court · (2016) 388 ITR 130

Income Tax Act, 1961 — Section 143

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High Courts20 Jun 2016Dismissed

State of Gujarat Vs Dhirajbhai Jinabhai Makwana

Gujarat High Court · (2017) 1 GLR 494

Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 302, Section 307, Section 323

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High Courts20 Jun 2016Dismissed

N.K. Industries Ltd. Vs Deputy C.I.T

Gujarat High Court · (2017) 292 CurTR 354

Income Tax Act, 1961 - Section 158BB, Section 158BC

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High Courts20 Jun 2016Dismissed

Principal Chief Engineer Vs M/s. Manibhai and Brothers (Sleeper)

Gujarat High Court · (2016) AIR(Gujarat) 151 : (2016) 4 GLR 3349 : (2017) 2 RAJ 659

Arbitration and Conciliation Act, 1996 — Section 8Micro, Small and Medium Enterprises Development Act, 2006 — Section 18

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High Courts17 Jun 2016Partly Allowed

Purshottam Karsonbhai Sojitra Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 653

Constitution of India, 1950 - Article 226

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High Courts17 Jun 2016Allowed

Shakrabhai Maganbhai Patel Vs State of Gujarat

Gujarat High Court · (2016) 06 GUJ CK 0030

Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Rule 7, 3(1)(x)

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High Courts16 Jun 2016Disposed Off

Cambay Investment Corporation Ltd. - Appellant @HASH Deputy Commissioner of Income-Tax - Opponent

Gujarat High Court · (2016) 388 ITR 366

Income Tax Act, 1961 - Section 260A, Section 263, Section 45

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High Courts16 Jun 2016Dismissed

Principal Commissioner of Income Tax Vs B.A. Research India Ltd.

Gujarat High Court · (2016) 288 CurTR 399

Income Tax Act, 1961 — Section 80IB(8A)(2)Income Tax Rules, 1962 — Rule 18DA

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High Courts16 Jun 2016Partly Allowed

Joshi Technologies International Vs Union of India

Gujarat High Court · (2016) 339 ELT 21

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High Courts16 Jun 2016Dismissed

State of Gujarat Vs Ashokbhai Popatbhai Chunara

Gujarat High Court · (2016) CriLJ 3966 : (2017) 1 RCRCriminal 799

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(2)(a)

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High Courts14 Jun 2016Dismissed

Yuvrajsingh Dilipsingh Zala Vs Union of India

Gujarat High Court · (2017) 1 GLR 730

Central Administrative Tribunal (Procedure) Rules, 1987 - Rule 6Constitution of India, 1950 - Article 226

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High Courts14 Jun 2016Allowed

Leena Jugalkishor Shah Vs Asstt. Commissioner of Income Tax

Gujarat High Court · (2017) 392 ITR 18

Income Tax Act, 1961 - Section 54F

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High Courts14 Jun 2016Dismissed

Commissioner of Income Tax - Appellant @HASH Kayal Syntex Ltd. - Opponent

Gujarat High Court · (2016) 389 ITR 84

Income Tax Act, 1961 - Section 36, Section 37

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High Courts13 Jun 2016Dismissed

Rajesh Sunderdas Vaswani Vs C.P. Meena - Deputy Commissioner of Income Tax

Gujarat High Court · (2017) 392 ITR 571

Income Tax Act, 1961 - Section 147, Section 148, Section 149

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High Courts13 Jun 2016Disposed Off

Fidelity Shares and Securities P. Ltd. Vs Dy. C.I.T.

Gujarat High Court · (2017) 390 ITR 267

Income Tax Act, 1961 - Section 253, Section 254

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High Courts13 Jun 2016Allowed

Ramachal Bhagirathi Mishra Vs State of Gujarat

Gujarat High Court · (2017) 2 Crimes 98 : (2016) 4 GLR 3380

Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 114, Section 304B

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High Courts10 Jun 2016Disposed off

Office Superintendent Vs P.D. Barot

Gujarat High Court · (2017) 1 LLN 137

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High Courts10 Jun 2016Dismissed

Pallaviben Pareshkumar Jaiswal Vs Principal

Gujarat High Court · (2017) 1 GLR 781

Constitution of India, 1950 - Article 226

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