High Courts29 Jun 2016Allowed
Principal Commissioner of Income Tax Vs Gokul Ceramics
Gujarat High Court · (2016) 289 CurTR 126
Income Tax Act, 1961 — Section 147
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 440 of 1,768
High Courts28 Jun 2016Allowed
Narsing Manganlal Padhiyar Vs Firozsha Ratansha Bulsarana
Gujarat High Court · (2017) 2 GLR 992
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 70(b), Section 74, Section 76Constitution of India, 1950 - Article 227
High Courts28 Jun 2016Disposed Off
M/s. Nirma Credit & Capital Ltd. Vs Asst. Commissioner of Income Tax
Gujarat High Court · (2017) 390 ITR 302
Income Tax Act, 1961 - Section 260A, Section 32
High Courts28 Jun 2016Dismissed
Bhesavahi Group Vividh Karyakari Seva Sahakari Mandali Limited Vs State of Gujarat
Gujarat High Court · (2017) AIRCC 117
Constitution of India, 1950 - Article 226Gujarat Agricultural Produce Markets Act, 1963 - Section 11Gujarat Agricultural Produce Markets Rules, 1965 - Rule 28
High Courts28 Jun 2016Allowed
State of Gujarat Vs Hiraben Keshaji Thakor W/o Keshaji Jagaji Thakor
Gujarat High Court · (2016) 3 CLR 101
Constitution of India, 1950 - Article 226
High Courts27 Jun 2016Allowed
Agneshben Johnbhai Kristi Vs Union of India
Gujarat High Court · (2017) 1 ACC 632 : (2017) 2 TAC 257
Railway Claims Tribunal Act, 1987 - Section 23Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 - Rule 3Railways Act, 1989 - Section 123(b), Section 123(c)(2), Section 124A
High Courts27 Jun 2016Dismissed
Pushpak Bullion Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2017) 394 ITR 65
Income Tax Act, 1961 - Section 147, Section 148
High Courts27 Jun 2016Dismissed
Commissioner of Income Tax Vs Gujarat Industrial Investment Corporation Ltd.
Gujarat High Court · (2016) 387 ITR 573
Interest Tax Act, 1974 — Section 2(7), 5
High Courts27 Jun 2016Dismissed
Commissioner of Income Tax (Tds) - Appellant @HASH Siyaram Metal Udyog Pvt. Ltd. - Opponent
Gujarat High Court · (2016) 289 CurTR 649
Income Tax Act, 1961 - Section 206C
High Courts24 Jun 2016Dismissed
Bijal Investment Co. Pvt. Ltd. - Appellant @HASH Income Tax Officer - Opponent
Gujarat High Court · (2016) 389 ITR 53
Companies Act, 1956 - Section 536(2)Income Tax Act, 1961 - Section 2(47)
High Courts24 Jun 2016Allowed
Thorat Nayan Hemchandra - Appellant @HASH State Of Gujarat and 3
Gujarat High Court · (2016) 4 GLR 3266
Officer in State Youth Board Recruitment Rules, 1970 - Rule 3(d)
High Courts24 Jun 2016Allowed
Gayatriben Maheshbhai Barot - Applicant @HASH State of Gujarat and 1
Gujarat High Court · (2017) ACD 109 : (2016) 3 DCR 204 : (2016) 2 NIJ 626
Criminal Procedure Code, 1973 (CrPC) - Section 439Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Jun 2016Allowed
Rameshbhai Parshottambhai Patel and 1 - Applicants @HASH State of Gujarat and 1
Gujarat High Court · (2016) 4 GLR 3194
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 465, Section 467, Section 468, Section 471
High Courts23 Jun 2016Dismissed
State of Gujarat Vs Dr. Jvalit Hasmukhlal Sheth
Gujarat High Court · (2017) CriLJ 280 : (2017) 2 GLR 969
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 306
High Courts23 Jun 2016Allowed
Nalanda Co-Operative Hosg. Society Ltd. Vs Rajkot Municipal Corpn.
Gujarat High Court · (2017) 1 GLR 819
Bombay Provincial Municipal Corporations Act, 1949 - Section 224Constitution of India, 1950 - Article 226
High Courts23 Jun 2016Dismissed
Kundla Press & Oil Mill Vs State of Gujarat
Gujarat High Court · (2016) 3 GCD 2202
High Courts22 Jun 2016Allowed
Shree Ganesh Construction Co. Vs Union of India
Gujarat High Court · (2016) 340 ELT 131
High Courts22 Jun 2016Allowed
M/s. Vijay Trading Co. - Appellant @HASH Income-Tax Officer - Opponent
Gujarat High Court · (2016) 388 ITR 377
Income Tax Act, 1961 - Section 260
High Courts21 Jun 2016Allowed
New India Assurance Co. Ltd Vs Giraben Dilipbhai Patel
Gujarat High Court · (2017) AAC 403 : (2017) 3 ALLMR 55 : (2017) 1 GLR 463
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts21 Jun 2016Disposed Off
Pr. Commissioner of Income Tax-Vadodara-1 - Appellant @HASH L.K. India Pvt. Ltd. - Opponent
Gujarat High Court · (2016) 290 CurTR 118
Income Tax Act, 1961 - Section 32(1)(ii)