COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 438 of 1,768

High Courts19 Jul 2016Dismissed

State of Gujarat - Appellant @HASH Natubhai Parsottambhai Patel and 3 - Opponents/Respondents

Gujarat High Court · (2016) 4 GLR 3233

Criminal Procedure Code, 1973 (CrPC) - Section 378(1)Penal Code, 1860 (IPC) - Section 302, Section 323, Section 34, Section 504, Section 506(2)

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High Courts19 Jul 2016Dismissed

Commissioner of Income Tax Vs Babulal K. Daga

Gujarat High Court · (2016) 387 ITR 114

Income Tax Act, 1961 — Section 263, 69C

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High Courts18 Jul 2016Allowed

State of Gujarat - Appellant @HASH Mahendra Subhashbhai Vankhede - Opponent/Respondent

Gujarat High Court · (2016) CriLJ 4652 : (2017) 1 GLR 328

Criminal Procedure Code, 1973 (CrPC) - Section 377Penal Code, 1860 (IPC) - Section 114, Section 363, Section 366, Section 376

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High Courts18 Jul 2016Dismissed

Pr. Commissioner of Income Tax Vs Shri Jigesh Venilal Koralwala

Gujarat High Court · (2017) 294 CurTR 124 : (2016) 387 ITR 177

Income Tax Act, 1961 — Section 132, 153A, 271(1)(c)

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High Courts15 Jul 2016Disposed Off

Shitalgiri Hansgiri Gusai Vs Gujarat Urja Vikar Nigam Ltd.

Gujarat High Court · (2017) 1 CLR 1045 : (2016) 150 FLR 1040

Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 4(3)

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High Courts15 Jul 2016Dismissed

Varshaben Himantlal Vejani Vs State of Gujarat

Gujarat High Court · (2017) 172 AIC 524 : (2017) CriLJ 869 : (2016) 4 GLR 3503 : (2017) 2 RCRCriminal 637

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 125(4)

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High Courts15 Jul 2016Allowed

Shreejikrupa Spinners Pvt. Ltd. Vs Union of India

Gujarat High Court · (2016) 340 ELT 126

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High Courts15 Jul 2016Dismissed

Vaghari Dahyabhai Keshavlal, (Since Decd. Through L.H.) and 34 - Petitioners @HASH State of Gujarat and 2

Gujarat High Court · (2016) LIC 4209

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High Courts15 Jul 2016Disposed Off

Devraj Shyamrao Deshmukh Vs Ahmedabad Municipal Transport Service

Gujarat High Court · (2017) 1 CLR 735 : (2016) 150 FLR 1035 : (2016) LabLR 1228

Payment of Gratuity Act, 1972 - Section 4(1), 7(3-A)

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High Courts14 Jul 2016Disposed Off

Chetnaben J. Shah Vs The Income Tax officer

Gujarat High Court · (2016) 288 CurTR 579

Income Tax Act, 1961 — Section 132(4), 69

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High Courts14 Jul 2016Partly Allowed

Rajubhai Navinbhai Soni Vs State of Gujarat

Gujarat High Court · (2016) 168 AIC 396 : (2016) 3 GCD 2628 : (2016) 3 GLR 2706

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 411

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High Courts13 Jul 2016Allowed

Iffco Tokio General Insurance Company Ltd. Vs Deepakbhai Bhikhabhai Patel

Gujarat High Court · (2017) AAC 155 : (2017) 2 GLR 1100

Motor Vehicles Act, 1988 - Section 166

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High Courts13 Jul 2016Allowed

Edait Jhigaben Vs State of Gujarat

Gujarat High Court · (2017) 2 GLR 1089

Constitution of India, 1950 - Article 14, Article 15, Article 16, Article 226

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High Courts13 Jul 2016Dismissed

State of Gujarat - Appellant @HASH Shantaben @ Otamben Widow of Gordhanbhai Patel - Opponents/Respondents

Gujarat High Court · (2016) 4 GLR 3014

Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34

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High Courts12 Jul 2016Dismissed

HVK International Pvt. Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2016) 389 ITR 630

Income Tax Act, 1961 - Section 147, Section 148

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High Courts12 Jul 2016Dismissed

Rameshbhai Bhupatsinh Parmar - Petitioner @HASH District Collector Rajkot and 1 Another

Gujarat High Court · (2017) 170 AIC 593 : (2016) 4 GLR 3011

Constitution of India, 1950 - Article 226, Article 227

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High Courts12 Jul 2016Dismissed

Commissioner of Income Tax-I Vs Income Tax Settlement Commission & 1

Gujarat High Court · (2016) 290 CurTR 635 : (2017) 390 ITR 306

Income Tax Act, 1961 - Section 145D(1), Section 245C(1)

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High Courts08 Jul 2016Disposed Off

The Commissioner of Income Tax Vs Patel Proteins (P) Ltd.

Gujarat High Court · (2017) 393 ITR 274

Income Tax Act, 1961 - Section 69B

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High Courts08 Jul 2016Allowed

Rajeshbhai Vithalbhai Patel Vs State of Gujarat

Gujarat High Court · (2016) 4 GLR 3499

Bombay Land Revenue Code, 1879 - Section 79AConstitution of India, 1950 - Article 226, Article 227

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High Courts05 Jul 2016Disposed Off

Aryan Arcade Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2017) 390 ITR 67

Income Tax Act, 1961 - Section 147, Section 40A

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