High Courts10 Jun 2016Dismissed
Jivabhai Laxmanbhai Talpada Vs State of Gujarat
Gujarat High Court · (2016) 3 GCD 1973
Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 442 of 1,768
High Courts10 Jun 2016Dismissed
Dahyabhai Nathubhai Patel Vs Director of Primary Education
Gujarat High Court · (2016) LIC 3231
Bombay Civil Services Rules, 1959 — Rule 152Constitution of India, 1950 — Article 309
High Courts09 Jun 2016Allowed
Jalaram Developers Vs Income Tax Officer
Gujarat High Court · (2017) 390 ITR 83
Income Tax Act, 1961 - Section 148, Section 149
High Courts09 Jun 2016Partly Allowed
Bil Metal Industries Ltd. Vs Rameshbhai Gordhanbhai Solanki
Gujarat High Court · (2016) 150 FLR 630 : (2016) LabLR 1107
Workmens Compensation Act, 1923 - Section 12
High Courts09 Jun 2016Allowed
Parmar Narmadaben Wd/o. Vithalbhai Ramabhai and 3 - Appellants @HASH Amratlal Motibhai Prajapati and 4 - Defendants
Gujarat High Court · (2017) 171 AIC 300 : (2017) AIRCC 540 : (2017) 1 CivilLJ 477 : (2016) 4 GLR 3205
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 (a)Evidence Act, 1872 - Section 92Transfer of Property Act, 1882 - Section 54
High Courts08 Jun 2016Allowed
Raimal Vs State of Gujarat
Gujarat High Court · (2016) CriLJ 4136 : (2016) 4 Crimes 641 : (2017) 1 GLR 597
Penal Code, 1860 (IPC) — Section 489A, 489B
High Courts08 Jun 2016Dismissed
State of Gujarat Vs Raval Valjibhai Harchandbhai
Gujarat High Court · (2017) 173 AIC 323 : (2016) CriLJ 4322 : (2017) 1 Crimes 140 : (2017) 1 GLR 486
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 32 (1)Penal Code, 1860 (IPC) — Section 114, 306, 498A
High Courts08 Jun 2016Dismissed
Harish Ramanbhai Patel & 50 Others Vs State of Gujarat & 3 Others
Gujarat High Court · (2016) 2 CLR 959 : (2016) 150 FLR 806 : (2016) 3 LLJ 126
High Courts07 Jun 2016Allowed
Heirs of Deceased Bhikha Natha Vs State of Gujarat
Gujarat High Court · (2017) 2 GLR 1096
Gujarat Land Revenue Code, 1879 - Section 211, Section 61
High Courts06 Jun 2016Allowed
Ingersoll Rand India Ltd. Vs Dineshbhai Kacharabhai Patel and Another
Gujarat High Court · (2016) LabLR 964 : (2016) 3 LLJ 252
Industrial Disputes Act, 1947 - Section 2(s)
High Courts06 May 2016Allowed
Damor Ramjibhai Becharbhai Vs Swami Ishwargiri Shambhugiri
Gujarat High Court · (2017) 1 GLR 887
Motor Vehicles Act, 1988 - Section 166
High Courts06 May 2016Allowed
Motto Tiles Pvt Ltd Vs Assistant Commissioner of Income Tax - Morbi Circle
Gujarat High Court · (2016) 386 ITR 280
High Courts05 May 2016Allowed
Kartikbhai Dineshbhai Bhatt Vs State of Gujarat and another
Gujarat High Court · (2016) 162 AIC 715
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 420
High Courts05 May 2016Allowed
Ratanbhai Ranchhoddas Patel Vs Director of Education
Gujarat High Court · (2016) 3 GLR 2079 : (2016) LIC 3245
High Courts05 May 2016Disposed Off
Rajeshkumar Bansraj Gandhi Vs State of Gujarat
Gujarat High Court · (2016) AIR(Gujarat) 129 : (2016) 4 CivCC 336 : (2017) 1 Crimes 727 : (2016) 3 GCD 2397 : (2017) 1 GLR 812 : (2017) 1 RCRCivil 388 : (2017) 1 RCRCriminal 192
Constitution of India, 1950 — Article 226Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 16
High Courts05 May 2016Dismissed
Abha Osman Turq Vs State of Gujarat
Gujarat High Court · (2016) 164 AIC 426
High Courts05 May 2016Allowed
Varshaben Deepakbhai Vaghasiya Vs Driver-Cum-Owner
Gujarat High Court · (2017) 2 ACC 268 : (2016) 4 GLR 3397 : (2017) 1 TAC 602
Motor Vehicles Act, 1988 - Section 149(2), Section 170
High Courts05 May 2016Disposed Off
Rajesh Ramjibhai Kundariya Vs State of Gujarat
Gujarat High Court · (2016) 339 ELT 361
High Courts05 May 2016Partly Allowed
Kalpesh Laxminarayan Thakkar Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2016) 388 ITR 245
High Courts05 May 2016Dismissed
Ramprasad Ramchandra Acharya - Applicant @HASH Anil Jivatram Savlani and 1 - Opponents
Gujarat High Court · (2017) 171 AIC 290 : (2017) 1 CivilLJ 533 : (2016) 4 GLR 3090
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 105(3), Order 21 Rule 106, Order 21 Rule 97Limitation Act, 1963 - Section 5