Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 34, Section 395, Section 397, Section 427, Section 452

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High Courts06 Apr 2016Allowed

Haribhai Kalidas Rabari and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0034

Land Acquisition Act, 1894 - Section 11, Section 12(2), Section 18, Section 31, Section 31, Section 31(2), Section 32, Section 33, Section 34, Section 4, Section 4(1), Section 6Right to Fair Compensation and Transparency in Land Acquisition,

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High Courts06 Apr 2016Dismissed

Mohmed Juned Shaikh Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0033

Arms Act, 1959 - Section 25(1-B)(a), Section 27(1), Section 3, Section 5Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 70, Section 82, Section 82(1), Section 82(4)Penal Code, 1860 (IPC) - Section 120-B, Sect

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High Courts06 Apr 2016Allowed

The State of Gujarat Vs Jyotshnaben

Gujarat High Court · (2016) 04 GUJ CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307

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High Courts06 Apr 2016Allowed

State of Gujarat Vs Bhagwandas

Gujarat High Court · (2016) 04 GUJ CK 0030

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357, Section 378Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 34, Section 498(A)

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High Courts05 Apr 2016Allowed

Sanjay Raghunathprashad Gupta Vs State Of Gujarat

Gujarat High Court · (2016) 04 GUJ CK 0129

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 114, 120B, 409, 418, 465, 467, 468, 471

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High Courts05 Apr 2016Dismissed

State of Gujarat Vs Bhikha Joitaram Patel and Others

Gujarat High Court · (2016) 04 GUJ CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts05 Apr 2016Dismissed

State of Gujarat Vs Bhagwanbhai Vithalbhai

Gujarat High Court · (2016) 04 GUJ CK 0028

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts05 Apr 2016Allowed

Specialty Papers Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0027

Constitution of India, 1950 - Article 14, Article 19, Article 226, Article 227, Article 300 (A)Land Acquisition Act, 1894 - Section 44, Section 44 (A), Section 44(A)

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High Courts05 Apr 2016Dismissed

State of Gujarat Vs Momin Yasinbhai R. Dhuka

Gujarat High Court · (2016) 04 GUJ CK 0026

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts05 Apr 2016Dismissed

State of Gujarat Vs Vajesing Prabhatsing Parmar and Others

Gujarat High Court · (2016) 04 GUJ CK 0025

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304(B), Section 306, Section 34

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High Courts05 Apr 2016Dismissed

State of Gujarat Vs Gunvantbhai Chimanbhai Parmar and Others

Gujarat High Court · (2016) 04 GUJ CK 0024

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 302, Section 304(B), Section 306, Section 307, Section 34, Section 498(A)

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High Courts05 Apr 2016Dismissed