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Gujarat High Court judgments

35,351 judgments · page 449 of 1,768

High Courts31 Mar 2016Dismissed

State of Gujarat Vs Rabari Baldevbhai Somabhai

Gujarat High Court · (2016) 03 GUJ CK 0183

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 323, Section 325, Section 34, Section 504, Section 506(2)
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High Courts30 Mar 2016Dismissed

Farsubhai Muljibhai Gokalani Vs State of Gujarat and Others

Gujarat High Court · (2016) 03 GUJ CK 0199

Constitution of India, 1950 - Article 102, Article 173, Article 19(1) (a), Article 19(1)(a), Article 190, Article 191, Article 191(1)(e), Article 192, Article 226, Article 324, Article 84Customs Act, 1962 - Section 10, Section 11, Section 11,
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High Courts30 Mar 2016Dismissed

Kalimhaider Safi Hasan Saiyed Vs State of Gujarat and Others

Gujarat High Court · (2016) 03 GUJ CK 0196

Civil Procedure Code, 1908 (CPC) - Section 141, Section 20, Section 20(c)Constitution of India, 1950 - Article 226, Article 226 (2), Article 226(2), Article 227, Article 32Copyright Act, 1957 - Section 52, Section 52(1), Section 52(2
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High Courts30 Mar 2016Dismissed

Brijendra Enterprise and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 03 GUJ CK 0195

Criminal Procedure Code, 1973 (CrPC) - Section 177, Section 182(1), Section 184, Section 220, Section 220(1), Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142, Section 142(2), Section 142(2)(a), Section 142(2)(b), S
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High Courts30 Mar 2016Dismissed

Dharmendra Ramanlal Shah and Others Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0190

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 324, Section 325, Section 326, Section 34
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High Courts30 Mar 2016Dismissed

State of Gujarat Vs Asgarali

Gujarat High Court · (2016) 03 GUJ CK 0189

Constitution of India, 1950 - Article 134(i)(c), Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 300, Section 403, Section 403 (2), Section 5(1)Gold (Control) Act, 1968 - Section 85
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