High Courts17 Mar 2016Dismissed

ICICI Lombard General Insurance Company Vs Jigneshbhai Manilal Shah and Others

Gujarat High Court · (2016) 2 ACC 220 : (2017) ACJ 710 : (2016) 3 CivilLJ 673 : (2016) 3 GLR 2028 : (2016) 2 TAC 836

Civil Procedure Code, 1908 (CPC) - Order 11 Rule XIConstitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 146, Section 147, Section 147(1)(b), Section 147(3), Section 149, Section 149(2), Section 149(2)(a)(i), Se
High Courts16 Mar 2016Dismissed

Cosmos Development Corporation Vs State of Gujarat and Others

Gujarat High Court · (2016) 03 GUJ CK 0100

Constitution of India, 1950 - Article 226, Article 227Gujarat Town Planning and Urban Development Act, 1976 - Section 17, Section 2, Section 2 (xvi), Section 2(xvi)(xviii), Section 40, Section 41, Section 42, Section 43, Section 44, Section 4
High Courts16 Mar 2016Disposed off

Velbai Vs Natha Harji Halai and Others

Gujarat High Court · (2016) 03 GUJ CK 0099

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 21 Rule 32(1), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2(3), Order 39 Rule 2(a), Order 39 Rule 2-A, Order 7 Rule 11Constitution of India, 1950 - Article 22