High Courts18 Oct 2016Dismissed
M/S. Shalibhadra Developers Vs Secretary
Gujarat High Court · (2017) 291 CurTR 87 : (2017) 347 ELT 25 : (2017) 245 Taxman 160
Income Tax Act, 1961 - Section 245C(1)
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 429 of 1,768
High Courts17 Oct 2016Dismissed
Maheshbhai Vamanbhai Baviskar Vs State of Gujarat
Gujarat High Court · (2017) 169 AIC 291
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts13 Oct 2016Dismissed
Narendrabhai Laxmandas Rijvani Vs Tinaben @ Divyaben D/o. Chandrakant V. Longani
Gujarat High Court · (2017) 169 AIC 281
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts13 Oct 2016Disposed Off
Dilipbhai Jaypalbhai Jaiswal Vs Torrent Power Limited
Gujarat High Court · (2016) 168 AIC 381
Constitution of India, 1950 - Article 14, Article 19, Article 21, Article 226
High Courts13 Oct 2016Dismissed
Paschim Gujarat Vij Co. Ltd. Vs Jayendra Chimanlal Shah
Gujarat High Court · (2016) 10 GUJ CK 0010
High Courts13 Oct 2016Dismissed
State of Gujarat Vs Sanjaybhai Shamjibhai Sagathiya
Gujarat High Court · (2016) 168 AIC 383
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376Protection of Children from Sexual Offences Act, 2012 - Section 4, Section 6, Section 8
High Courts10 Oct 2016Dismissed
State of Gujarat Vs Natavarsinh @ Kalusinh Juvansinh Dabhi
Gujarat High Court · (2017) 169 AIC 283
Penal Code, 1860 (IPC) - Section 114, Section 114, Section 306, Section 498A
High Courts07 Oct 2016Disposed Off
Avantika Education Trust Vs National Council of Vocational Training
Gujarat High Court · (2017) 1 GujLH 3
Constitution of India, 1950 - Article 226
High Courts06 Oct 2016Disposed Off
Heirs of Decd. Ravjibhai Nathabhai Patel Vs Heirs of Decd Amrutbhai Punjabhai Patel
Gujarat High Court · (2017) 169 AIC 273
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Oct 2016Dismissed
State of Gujarat Vs Ayub Ganibhai Odiya
Gujarat High Court · (2017) 1 GujLH 809
Criminal Procedure Code, 1973 (CrPC) - Section 360, Section 377Penal Code, 1860 (IPC) - Section 323, Section 376, Section 452, Section 454, Section 504, Section 509, Section 511Police Act, 1861 - Section 135
High Courts06 Oct 2016Disposed Off
Abdulbhai Sattarbhai Pathan Vs Executive Engineer
Gujarat High Court · (2017) 153 FLR 696 : (2017) 1 LLJ 32
Constitution of India, 1950 - Article 226
High Courts05 Oct 2016Dismissed
Devraj Mesa Vs Ranchhodbhai Becharbhai-Decd. Through Legal Heirs
Gujarat High Court · (2017) 169 AIC 287
Civil Procedure Code, 1908 (CPC) - Section 115, Section 115 (2)
High Courts04 Oct 2016Partly Allowed
United India Insurance Company Limited Vs Anitaben Wd/o. Anilbhai Shripad Devkule
Gujarat High Court · (2016) 10 GUJ CK 0020
Motor Vehicles Act, 1988 - Section 173
High Courts04 Oct 2016Disposed Off
Five Star Agrico Pvt. Ltd. Vs Union of India
Gujarat High Court · (2017) 345 ELT 203
High Courts04 Oct 2016Disposed Off
Amaltas Associates Vs Income Tax Officer
Gujarat High Court · (2016) 389 ITR 340
Income Tax Act, 1961 - Section 147, Section 148
High Courts04 Oct 2016Disposed Off
Abdul Azziz Mohammad Shafi Rangwala - Applicant @HASH State of Gujarat
Gujarat High Court · (2016) 4 Crimes 514 : (2016) 4 Crimes 583
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 397, Section 401
High Courts04 Oct 2016Disposed Off
Jolly Industries Vs Union of India
Gujarat High Court · (2017) 345 ELT 343
High Courts04 Oct 2016Dismissed
Commissioner of Income Tax-IV - Appellants @HASH M/s. Amaltas Associates - Opponents
Gujarat High Court · (2016) 389 ITR 175
Income Tax Act, 1961 - Section 80IB(10)
High Courts04 Oct 2016Disposed Off
Bharatbhai Kanubhai Mevada Vs State of Gujarat
Gujarat High Court · (2016) 4 LLJ 727
Constitution of India, 1950 - Article 226
High Courts03 Oct 2016Partly Allowed
Jyotiben D. Shah Vs President M.E. Society
Gujarat High Court · (2017) 2 GLR 1528 : (2017) 1 GujLH 251
Constitution of India, 1950 - Article 226, Article 227