COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 431 of 1,768

High Courts20 Sept 2016Allowed

State Bank of India Vs Subhash S. Parkhe

Gujarat High Court · (2017) 2 CLR 152

Payment of Gratuity Act, 1972 - Section 14, Section 4(1)S.B.S. Officers Service Regulations, 1979 - Regulation 1(11), Regulation 12, Regulation 50, Regulation 67State Bank of India (Subsidiary Banks) Act, 1959 - Section 63

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High Courts20 Sept 2016Disposed Off

Ganpat University Vs Arvind Shankar

Gujarat High Court · (2017) 293 CurTR 113

Income Tax Act, 1961 - Section 10(23C)(vi)

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High Courts20 Sept 2016Disposed off

Nanalal Shantilal Shah Vs State of Gujarat

Gujarat High Court · (2017) 1 GujLH 10

Bombay Land Revenue Code, 1860 - Section 211

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High Courts20 Sept 2016Allowed

Pragjibhai Lallubhai Patel Vs Raysingbhai Ishvarbhai Patanwadia

Gujarat High Court · (2017) 1 GLR 787

Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32(1B)

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High Courts19 Sept 2016Dismissed

Prudent Finance Pvt. Ltd. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2016) 389 ITR 488

Income Tax Act, 1961 - Section 147, Section 148, Section 153A

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High Courts19 Sept 2016Dismissed

State of Gujarat Vs Kishorbhai Jayntibhai Trivedi

Gujarat High Court · (2017) 1 GLR 581

Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Penal Code, 1860 (IPC) - Section 354, Section 354, Section 376, Section 511, Section 511

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High Courts16 Sept 2016Allowed

S.D. Chauhan Vs Secretary

Gujarat High Court · (2017) 1 GLR 743

Bombay Civil Services Rules, 1959 - Rule 161Constitution of India, 1950 - Article 226

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High Courts16 Sept 2016Allowed

Soni Ashwinkumar Laljibhai Vs The State of Gujarat

Gujarat High Court · (2017) 1 GujLH 248

Criminal Procedure Code, 1973 (CrPC) - Section 452

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High Courts16 Sept 2016Dismissed

Safari Fine Clothing Pvt. Ltd. Vs Union of India

Gujarat High Court · (2017) 346 ELT 86

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High Courts15 Sept 2016Disposed Off

Oil and Natural Gas Corporation Ltd Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2016) 289 CurTR 403

Income Tax Act, 1961 — Section 10(14)(i), 192Income Tax Rules, 1962 — Rule 2BB(1)(f)

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High Courts15 Sept 2016Disposed Off

United India Insurance Company Limited Vs Manishaben @ Madhuben Dalsukhbhai Parmar

Gujarat High Court · (2017) 1 GujLH 279

Motor Vehicles Act, 1988 - Section 146, Section 147, Section 163 A, Section 165, Section 168

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High Courts14 Sept 2016Dismissed

Naynaben Sureshkumar Patel Vs Union Bank of India

Gujarat High Court · (2017) 2 GLR 1405 : (2017) 1 GujLH 233 : (2017) LIC 762

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19

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High Courts14 Sept 2016Allowed

M/s Meghmani Energy Ltd. Vs Deputy Commissioner of Income Tax Circle

Gujarat High Court · (2016) 389 ITR 281

Income Tax Act, 1961 - Section 147, Section 148

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High Courts12 Sept 2016Allowed

S.D. Chauhan Vs Narmada & Water Resources Department

Gujarat High Court · (2017) LIC 754

Bombay Civil Services Rules, 1959 - Rule 161Constitution of India, 1950 - Article 309

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High Courts12 Sept 2016Partly Allowed

Shaileshkumar S/o Karmashibhai Arjanbhai Kanani Vs Ghanshyambhai Popatbhai Patel

Gujarat High Court · (2017) 1 GujLH 242

Motor Vehicles Act, 1988 - Section 173

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High Courts12 Sept 2016Dismissed

State of Gujarat Vs Jitendrasinh

Gujarat High Court · (2017) 1 GCD 756

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High Courts09 Sept 2016Dismissed

The District Development Officer Vs Dayabhai Gorabhai Khant

Gujarat High Court · (2017) 1 GLR 736

Penal Code, 1860 (IPC) - Section 409

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High Courts09 Sept 2016Dismissed

Pineshbhai Amrutlal Patel Vs Education Officer

Gujarat High Court · (2016) 3 GCD 2027 : (2017) 1 GLR 63 : (2017) 1 GujLH 520

Constitution of India, 1950 — Article 226

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High Courts08 Sept 2016Disposed Off

Am Tech Industries Vs Union of India

Gujarat High Court · (2017) 347 ELT 257

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High Courts07 Sept 2016Disposed Off

Sunbarg Tradlink Pvt. Ltd. Vs Income Tax Officer

Gujarat High Court · (2017) 292 CurTR 222

Income Tax Act, 1961 - Section 147

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