COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 433 of 1,768

High Courts26 Aug 2016Dismissed

ICICI Lombard General Insurance Company Ltd. Vs Amrutben @ Amratben Gagjibhai Dhamelia

Gujarat High Court · (2017) 1 GujLH 733

Motor Vehicles Act, 1988 - Section 146, Section 147, Section 163(A), Section 165, Section 168

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High Courts26 Aug 2016Dismissed

Rajendrabhai Chaturbhai Patel Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 641

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 192, Section 420, Section 467, Section 468, Section 471

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High Courts26 Aug 2016Allowed

ICICI Lombard General Insurance Company Ltd. Vs Ashaben Pratap @ Arjunbhai Vadher

Gujarat High Court · (2017) AAC 90 : (2017) 1 GujLH 27

Motor Vehicles Act, 1988 - Section 146, Section 147, Section 149, Section 163A, Section 165, Section 168

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High Courts24 Aug 2016Disposed Off

Mukesh Babulal Desai (Rabari) Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 807 : (2017) 1 GujLH 53

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, Section 323, Section 504, Section 506(2)

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High Courts24 Aug 2016Allowed

D.P. Chauhan Vs Chairman and Managing Director

Gujarat High Court · (2016) 3 GCD 2042 : (2017) 1 GLR 153

Constitution of India, 1950 — Article 226

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High Courts24 Aug 2016Partly Allowed

Manager, M/s. Alembic Limited Vs Kanaiyalal Udalbhai Kahar

Gujarat High Court · (2017) 1 CLR 721 : (2016) 151 FLR 894 : (2017) 1 GLR 409 : (2017) LabLR 444 : (2016) 4 LLJ 34

Industrial Disputes Act, 1947 — Section 33A

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High Courts23 Aug 2016Allowed

Manglaben Yuvraj Patil Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 561

Constitution of India, 1950 - Article 226

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High Courts23 Aug 2016Dismissed

Surendranagar District Panchayat Vs Idalkhan Jivankhan

Gujarat High Court · (2017) 1 CLR 487

Industrial Disputes Act, 1947 - Section 33C(2)

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High Courts23 Aug 2016Dismissed

The State of Gujarat Vs Rajkumar @ Raju Chhabildas Bhavarlal Jain

Gujarat High Court · (2017) 1 GLR 672 : (2016) 3 GujLH 691

Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(3)

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High Courts23 Aug 2016Dismissed

Gujarat State Civil Supplies Corporation Ltd. - Applicants @HASH Minaben Rajesh Sanghavi and Others - Opponents

Gujarat High Court · (2017) 2 GLR 1009 : (2016) 2 RCRRent 578

Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13(1)(c)Registration Act, 1908 - Section 49

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High Courts22 Aug 2016Dismissed

Jamnagar Properties Private Limited Vs State of Gujarat

Gujarat High Court · (2017) AIRCC 673

Bombay Land Revenue Code, 1879 - Section 79AGovernment Grants Act, 1895 - Section 2, Section 3

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High Courts22 Aug 2016Disposed off

Krishna Keshav Laboratories Limited Vs Employees Provident Fund Organisation-Ministry of Labour

Gujarat High Court · (2017) 1 CLR 139 : (2017) 153 FLR 479 : (2017) LabLR 280

Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, Section 7A

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High Courts22 Aug 2016Disposed Off

Asset Reconstruction Co. (India) Ltd. Vs Chief Controlling Revenue Authority

Gujarat High Court · (2017) AIR(Gujarat) 66 : (2017) 1 GLR 1 : (2016) 3 GujLH 797 : (2017) 1 RCRCivil 1058

Bombay Stamp Act, 1958 - Article 45(f), Section 20

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High Courts22 Aug 2016Disposed Off

Employees Provident Fund Organisation Vs Mahila Griha Udyog Lijjat Papad

Gujarat High Court · (2017) 1 CLR 1047 : (2016) 151 FLR 313 : (2016) LabLR 1263

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7(I), 7A

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High Courts19 Aug 2016Dismissed

Usman Haji Rehmanbhai Vs Special Secretary (Appeals) Revenue Deptt.

Gujarat High Court · (2017) AIR(Gujarat) 30

Bombay Land Revenue Code, 1879 - Section 38

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High Courts19 Aug 2016Disposed Off

Shree Kutch General Mazdoor Sangh Vs G.K. General Hospital Society

Gujarat High Court · (2017) 1 CLR 476 : (2016) 4 GLR 3462 : (2017) 3 SCT 124

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10

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High Courts19 Aug 2016Allowed

Subhashchandra Chimanlal Patel Vs State of Gujarat

Gujarat High Court · (2016) 3 GCD 2286 : (2017) 1 GLR 723 : (2017) LIC 1045

Constitution of India, 1950 — Article 226

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High Courts19 Aug 2016Disposed Off

Shangrila Latex Industries Ltd. Vs Union of India

Gujarat High Court · (2016) 340 ELT 465

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High Courts16 Aug 2016Dismissed

Patel Naishadkumar Gopal Krushna Vs Gujarat Public Service Commission

Gujarat High Court · (2016) 08 GUJ CK 0072

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High Courts16 Aug 2016Dismissed

Vinay Kumar S/o Hukam Chand Sharma Vs High Court of Gujarat

Gujarat High Court · (2016) LIC 3828

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