High Courts16 Aug 2016Allowed
Mohanraj M. Singhi Vs State of Gujarat
Gujarat High Court · (2016) 199 CompCas 498 : (2016) 137 SCL 401
Companies Act, 1956 — Section 209, 211, 628Companies Act, 2013 — Section 128, 129, 448
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 434 of 1,768
High Courts12 Aug 2016Dismissed
State of Gujarat Vs Abu Bakar
Gujarat High Court · (2017) 2 GLR 924
Arms Act, 1959 - Section 25(1)(1-AA), Section 25(1)(1-B)(F), Section 25(1)(A)
High Courts12 Aug 2016Allowed
Manjusha Estates Pvt. Ltd. Vs Income Tax Officer
Gujarat High Court · (2017) 393 ITR 644
Income Tax Act, 1961 - Section 145(3)
High Courts12 Aug 2016Disposed Off
Safari Fine Clothing Pvt. Ltd. Vs Union of India
Gujarat High Court · (2016) 341 ELT 17 : (2017) 60 GST 28
High Courts12 Aug 2016Allowed
Kenal Vrajmohan Shah Vs Department of Revenue Intelligence
Gujarat High Court · (2016) 341 ELT 37
High Courts12 Aug 2016Dismissed
Torrent Power Ltd. Vs Gujarat Audhyogik Kamdar Mahamandal
Gujarat High Court · (2016) 151 FLR 441
Industrial Disputes Act, 1947 — Section 10(1)
High Courts11 Aug 2016Dismissed
Sunilkumar Kundanlal Panchal Vs Meenaben
Gujarat High Court · (2017) 1 GujLH 6
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 397, Section 401Family Courts Act, 1984 - Section 19(2)
High Courts11 Aug 2016Allowed
Maheshbhai Ratilal Bhil Vs State of Gujarat
Gujarat High Court · (2017) CriLJ 459 : (2017) 2 GLR 1552
Penal Code, 1860 (IPC) - Section 304
High Courts11 Aug 2016Partly Allowed
Rajbibi Rajbha Parmar Vs Assistant Provident Fund Commissioner
Gujarat High Court · (2017) 153 FLR 254 : (2017) 1 GLR 509
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 6(c), Section 9
High Courts11 Aug 2016Dismissed
Commissioner of Income Tax Vs Amit K. Jain Alias Anil K. Jain
Gujarat High Court · (2017) 293 CurTR 185 : (2016) 388 ITR 113
Income Tax Act, 1961 — Section 158BC
High Courts10 Aug 2016Dismissed
M/s D.B. Corp Limited - Petitioners @HASH Dy. Commissioner of Income Tax Circle 1(1)(2) and 2
Gujarat High Court · (2016) 389 ITR 162
Income Tax Act, 1961 - Section 92, Section 92BA, Section 92CA
High Courts10 Aug 2016Allowed
J.N. Jagani Vs State of Gujarat
Gujarat High Court · (2016) 3 GCD 2062
Constitution of India, 1950 — Article 14, 226
High Courts09 Aug 2016Disposed Off
Commissioner of Income Tax Vs Anagram Wellington Assets Management Co. Ltd.
Gujarat High Court · (2016) 389 ITR 654
Income Tax Act, 1961 - Section 201
High Courts09 Aug 2016Allowed
Mayur Wovens Pvt Ltd. Vs Employees Provident Fund Organisation (Ministry of Labour)
Gujarat High Court · (2016) 3 CLR 895 : (2016) 151 FLR 754 : (2016) LabLR 1025
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts09 Aug 2016Disposed Off
Devraj Infrastructures Ltd Vs Chairman/member
Gujarat High Court · (2017) 292 CurTR 58 : (2016) 388 ITR 99
Income Tax Act, 1961 — Section 80IA
High Courts08 Aug 2016Disposed Off
State of Gujarat Vs Shanti Exports Ltd.
Gujarat High Court · (2017) 345 ELT 65
High Courts05 Aug 2016Dismissed
Baldevbhai Shivabhai Patel Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 662
Constitution of India, 1950 - Article 226Urban Land (Ceiling And Regulation) Act, 1976 - Section 10(5), Section 20, Section 23Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 4
High Courts05 Aug 2016Allowed
Gautam Industrial Corporation Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 793 : (2017) 3 RCRCriminal 120
Negotiable Instruments Act, 1881 (NI) - Section 142, Section 142A
High Courts05 Aug 2016Allowed
Rameshbhai Chandubhai Vasava Vs State of Gujarat
Gujarat High Court · (2017) 1 GLR 657
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 114, Section 214, Section 302
High Courts05 Aug 2016Dismissed
State of Gujarat Vs Sumitraben Natwarsing Motisingparmar
Gujarat High Court · (2017) 1 GLR 701
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(3)Penal Code, 1860 (IPC) - Section 306