COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 435 of 1,768

High Courts05 Aug 2016Partly Allowed

Nanjibhai Varvabhai Chaudhari Patel Vs State of Gujarat

Gujarat High Court · (2017) 1 GLR 685

Penal Code, 1860 (IPC) - Section 114, Section 186, Section 427, Section 504, Section 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)

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High Courts05 Aug 2016Disposed Off

Makwana Sankarbhai Parshottambhai Vs AMC

Gujarat High Court · (2016) 3 CLR 924 : (2016) LIC 3970

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F

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High Courts05 Aug 2016Dismissed

Parmar Digvijaysingh B. Vs State of Gujarat Thro Secretary

Gujarat High Court · (2016) 3 GCD 2078 : (2016) LIC 3912

Constitution of India, 1950 — Article 226

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High Courts05 Aug 2016Dismissed

Rajendrabhai Virjibhai Mavadia - Appellant @HASH State of Gujarat and Others

Gujarat High Court · (2017) 1 AICLR 85 : (2016) ALLMRCri 591 : (2016) CriLJ 4487 : (2017) 1 Crimes 449 : (2017) 1 DMC 812 : (2017) 2 GLR 1340 : (2017) 1 RCRCivil 451 : (2017) 1 RCRCriminal 314

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts05 Aug 2016Allowed

Gautam Industrial Corporation Pvt. Ltd. Thro. Naresh Annraj Bhansali (Deceased) - Applicant @HASH State of Gujarat and 6

Gujarat High Court · (2016) ACD 970

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142 (2)

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High Courts05 Aug 2016Allowed

Noratan Malchandbhai Chajed Vs State of Gujarat

Gujarat High Court · (2016) 3 Crimes 638

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 394

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High Courts05 Aug 2016Allowed

Vadilal Industries Limited Vs State of Gujarat

Gujarat High Court · (2016) 3 CLR 915 : (2017) 152 FLR 492

Constitution of India, 1950 - Article 226, Article 227Contract Labour (Regulation and Abolition) Act, 1970 - Section 10

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High Courts05 Aug 2016Dismissed

Mukeshbhai Dashrathbhai Chokshi Vs Ramanlal Dahyabhai Patel

Gujarat High Court · (2016) 151 FLR 446

Constitution of India, 1950 — Article 226, 227

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High Courts04 Aug 2016Dismissed

Vipul Manharlal Shah Vs State of Gujarat

Gujarat High Court · (2017) AIRCC 1177

Constitution of India, 1950 - Article 226Gujarat Agricultural Produce Markets Act, 1963 - Section 28(1)

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High Courts04 Aug 2016Allowed

Dayaram Khemkaran Verma Vs State of Gujarat & another

Gujarat High Court · (2016) 3 SCT 759

Constitution of India, 1950 - Article 13(2), 14, 15(4), 16(4), 213, 46

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High Courts03 Aug 2016Dismissed

State of Gujarat Vs Iliyasbhai Adambhai Vohra

Gujarat High Court · (2017) 2 GLR 1084

Passports Act, 1967 - Section 12(b)(2)(3), Section 15Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 467, Section 468, Section 471

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High Courts03 Aug 2016Allowed

Chandubhai Lavjibhai Lunagariya - Petitioner @HASH Ramnikbhai Nathabhai Sardhara

Gujarat High Court · (2017) 171 AIC 284 : (2017) 1 CivilLJ 472 : (2016) 4 GLR 3273

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226, Article 227

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High Courts03 Aug 2016Dismissed

Commissioner of Income Tax Vs M/s Cornerstone Brands Ltd.

Gujarat High Court · (2016) 387 ITR 455

Income Tax Act, 1961 — Section 115J, 234B, 234C

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High Courts02 Aug 2016Dismissed

Amp Spinning & Weaving Mills Pvt. Ltd. Vs Income Tax Officer

Gujarat High Court · (2017) 295 CurTR 171 : (2017) 393 ITR 349

Income Tax Act, 1961 - Section 271(1)(c), Section 73

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High Courts02 Aug 2016Disposed Off

Surendranagar District Cooperative Bank Vs Jayvirsinh Surubha Parmar

Gujarat High Court · (2017) 2 GLR 1185

Payment of Gratuity Act, 1972 - Section 4, Section 4(2), Section 4(5), Section 7, Section 7(2), Section 7(3)

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High Courts02 Aug 2016Allowed

Bariya Prabhatbhai Mangalbhai Vs State of Gujarat

Gujarat High Court · (2016) 3 GCD 2097

Constitution of India, 1950 — Article 226

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High Courts01 Aug 2016Dismissed

State of Gujarat Vs Manojkumar Devisankar Shukla

Gujarat High Court · (2017) 2 GLR 1092

Prevention of Food Adulteration Act, 1954 - Section 16, Section 19(2), Section 7(1)

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High Courts01 Aug 2016Allowed

Bahadursingh T. Waghela Vs Wealth-Tax Officer

Gujarat High Court · (2017) 292 CurTR 514

Income Tax Act, 1961 - Section 4Wealth Tax Act, 1957 - Section 2(m), Section 3

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High Courts01 Aug 2016Partly Allowed

Yunusbhai Kadarbhai Saji Vs State of Gujarat

Gujarat High Court · (2017) 173 AIC 309 : (2017) 1 GLR 397

Penal Code, 1860 (IPC) - Section 306, Section 392, Section 452

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High Courts01 Aug 2016Disposed Off

Veljibhai Bhanabhai Prajapati - Applicant @HASH State of Gujarat and 3

Gujarat High Court · (2016) AIR(Gujarat) 170 : (2017) 1 DMC 246 : (2017) 2 GLR 1164 : (2017) 3 RCRCivil 371

Constitution of India, 1950 - Article 226Hindu Minority and Guardianship Act, 1956 - Section 6(3)Prohibition of Child Marriage Act, 2006 - Section 12, Section 3, Section 9

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