High Courts03 Oct 2016Disposed Off
Hasmukhlal Thakordas Dalwala Vs Commissioner of Income Tax
Gujarat High Court · (2017) 346 ELT 231 : (2017) 393 ITR 280
Income Tax Act, 1961 - Section 245DKar Vivad Samadhan Scheme, 1998 - Section 90, Section 95
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 430 of 1,768
High Courts03 Oct 2016Allowed
Bausch and Lomb Incorporated Vs Union of India
Gujarat High Court · (2017) 1 MIPR 1
Constitution of India, 1950 - Article 14, Article 19 (1) (g), Article 21, Article 226, Article 227Trade Marks Act, 1999 - Section 131, Section 18, Section 29(4)Trade Marks Rules, 2002 - Rule 50
High Courts03 Oct 2016Dismissed
Sunil Kanubharthi Goswami Vs State of Gujarat
Gujarat High Court · (2017) 173 AIC 314 : (2017) 1 GLR 370
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
High Courts03 Oct 2016Dismissed
Nathabhai Markhibhai Solanki Vs State of Gujarat
Gujarat High Court · (2016) 10 GUJ CK 0014
Gujarat Panchayats Act, 1993 - Section 57
High Courts30 Sept 2016Dismissed
Gujarat Narmada Valley Fertilizers Co.Ltd. Vs Union of India
Gujarat High Court · (2016) 342 ELT 500 : (2017) 2 GLR 913
Central Excises and Salt Act, 1944 - Section 11AAConstitution of India, 1950 - Article 226
High Courts30 Sept 2016Disposed Off
Kadri Enterprises Vs Union of India
Gujarat High Court · (2017) 347 ELT 240
High Courts28 Sept 2016Dismissed
State of Gujarat Vs Bipinbhai Nanalal Jani
Gujarat High Court · (2017) 1 GujLH 16
Criminal Procedure Code, 1973 (CrPC) - Section 378 (1)(3)Penal Code, 1860 (IPC) - Section 114, Section 341, Section 342, Section 363, Section 366, Section 376, Section 465, Section 467, Section 468, Section 470, Section 471, Section 477(a)
High Courts28 Sept 2016Allowed
New India Assurance Co. Ltd. Vs Jebarben Bhikhabhai Karshanbhai
Gujarat High Court · (2016) 09 GUJ CK 0058
Motor Vehicles Act, 1988 - Section 173
High Courts27 Sept 2016Allowed
N.R. Pardeshi Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 3
Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Disposed Off
Synbiotics Ltd Vs Union of India
Gujarat High Court · (2017) 394 ITR 179
Income Tax Act, 1961 - Section 143(3), Section 147, Section 263
High Courts26 Sept 2016Disposed Off
Rupal E. Bhagat Vs Vocational Training College Through Acting Principal
Gujarat High Court · (2016) 3 GujLH 711
Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Disposed Off
Prajakta M. Shah Vs Tax Recovery Officer
Gujarat High Court · (2017) 293 CurTR 197 : (2017) 244 Taxman 183
Income Tax Act, 1961 - Section 226
High Courts26 Sept 2016Allowed
Girishbhai Natwarlal Shah Vs State of Gujarat
Gujarat High Court · (2016) 09 GUJ CK 0052
High Courts26 Sept 2016Disposed Off
Nirma Ltd. Vs Union of India
Gujarat High Court · (2017) 345 ELT 327
High Courts23 Sept 2016Dismissed
Alokbhai Pravinchandra Desai Managing Partner of M/s. Yash Chemicals Vs Jayendrabhai Bhogilal Thakkar
Gujarat High Court · (2017) 1 GujLH 288
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts22 Sept 2016Dismissed
Kanjibhai Shambhubhai Godhani Vs Collector of Ahmedabad
Gujarat High Court · (2016) 09 GUJ CK 0048
Constitution of India, 1950 - Article 14, Article 226
High Courts22 Sept 2016Dismissed
State of Gujarat Vs Rasidkhan Sharifkhan Pathan
Gujarat High Court · (2017) 2 Crimes 94 : (2016) 3 GujLH 631
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c), Section 29, Section 8(c)
High Courts21 Sept 2016Dismissed
Thakorbhai Maganbhai Patel Vs Income Tax Officer
Gujarat High Court · (2017) 393 ITR 612
Income Tax Act, 1961 - Section 143(3), Section 147, Section 148
High Courts21 Sept 2016Dismissed
Ramiz Aminbhai Hanifbhai Gondaliya Vs State of Gujarat
Gujarat High Court · (2016) 09 GUJ CK 0044
Constitution of India, 1950 - Article 226
High Courts21 Sept 2016Disposed Off
Gujarat State Electricity Corporation Limited Vs Jhaverilal Ramjibhai Gala
Gujarat High Court · (2017) LIC 593
Payment of Gratuity Act, 1972 - Section 4(6)(1)(b)(ii)