High Courts15 Nov 2016Allowed
All India Glass Manufacturers Federation Vs Union of India
Gujarat High Court · (2017) 345 ELT 325
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 428 of 1,768
High Courts15 Nov 2016Allowed
Saint Gobain India Pvt. Ltd. Vs Union of India
Gujarat High Court · (2017) 346 ELT 585
High Courts15 Nov 2016Allowed
A. L. Haripara Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 726
Constitution of India, 1950 - Article 226
High Courts14 Nov 2016Allowed
R.C. Nair Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 798 : (2017) 2 GLR 975
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts11 Nov 2016Allowed
Mahesh Chhabria Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 767
Constitution of India, 1950 - Article 226
High Courts11 Nov 2016Dismissed
Janakbhai Ramjibhai Parmar Vs State of Gujarat
Gujarat High Court · (2016) 3 GujLH 772
Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts11 Nov 2016Allowed
D.C. Mehta Vs State of Gujarat
Gujarat High Court · (2017) 1 Crimes 1
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2)
High Courts11 Nov 2016Allowed
Rajendra Vashishtha Bhatt Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 879
Constitution of India, 1950 - Article 226
High Courts11 Nov 2016Disposed Off
M/s. OCI Corporation Vs Kandla Export Corporation
Gujarat High Court · (2017) 1 GujLH 383
Arbitration (Amendment) Act, 2015 - Section 26Arbitration and Conciliation Act, 1996 - Section 2(1)(e)(ii)Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 - Section 15(5)
High Courts10 Nov 2016Partly Allowed
State of Gujarat Vs Madhusudan Texturises Pvt. Ltd.
Gujarat High Court · (2017) 345 ELT 3
High Courts10 Nov 2016Allowed
Jaysukh Jayesh Mulji Ranpariya (Patel) Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 474
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section -397, Section 401
High Courts08 Nov 2016Disposed Off
Monjasa Dmcc Vs MV Nihat-M
Gujarat High Court · (2017) 347 ELT 247
High Courts08 Nov 2016Disposed Off
Narmada Bio-Chem Ltd. Vs Union of India
Gujarat High Court · (2017) 345 ELT 324
High Courts07 Nov 2016Dismissed
Jayshreeben Krishnalal Somani Vs Central Bank of India
Gujarat High Court · (2017) 1 GCD 509 : (2017) 1 LLJ 106
Bank (Officers) Services Regulations, 1979 - Regulation 19Constitution of India, 1950 - Article 300A
High Courts21 Oct 2016Dismissed
Heirs of Nathalal Jethabhai Damani Vs The State of Gujarat
Gujarat High Court · (2017) 1 GujLH 43
Constitution of India, 1950 - Article 226
High Courts21 Oct 2016Allowed
Deputy Engineer Vs Mustaqahmed Fatemohmed Pirzada
Gujarat High Court · (2017) 1 GCD 481
Constitution of India, 1950 - Article 226, Article 227Electricity Act, 2003 - Section 135, Section 152(4)
High Courts21 Oct 2016Allowed
Devendrakumar Radhakishan Lahoti Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 495
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Information Technology Act, 2000 - Section 66(A), Section 66(B)
High Courts20 Oct 2016Disposed off
Jaysukh @ Jayesh Muljibhai Ranpariya (Patel) Vs State of Gujarat
Gujarat High Court · (2016) 3 GujLH 617
Criminal Procedure Code, 1973 (CrPC) - Section 70, Section 73
High Courts20 Oct 2016Disposed Off
Sejalben Tejasbhai Chovatiya Vs State of Gujarat
Gujarat High Court · (2016) 10 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 195, Section 340Penal Code, 1860 (IPC) - Section 191, Section 192, Section 193
High Courts19 Oct 2016Allowed
Taraben Vindochandra Champaneriya Vs Chinmay Shaileshbhai Dalwadi
Gujarat High Court · (2017) 1 GCD 278
Civil Procedure Code, 1908 (CPC) - Section 96