COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 426 of 1,768

High Courts13 Dec 2016Disposed Off

Bhupatsinh Shivsinh Waghela Vs State of Gujarat

Gujarat High Court · (2017) 1 GujLH 453

Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 161, Section 165-APrevention of Corruption Act, 1947 - Section 5(1)(d), Section 5(2)

Read judgment

High Courts13 Dec 2016Disposed Off

Nirma Limited Vs Union of India

Gujarat High Court · (2017) 346 ELT 328

Read judgment

High Courts09 Dec 2016Allowed

Executive Engineer Vs Ghanshyambhai Alibhai

Gujarat High Court · (2017) 153 FLR 56 : (2017) 1 LLJ 370

Read judgment

High Courts09 Dec 2016Disposed Off

Maneklal Mohanlal Patel Vs State of Gujarat

Gujarat High Court · (2017) 1 DMC 698

Criminal Procedure Code, 1973 (CrPC) - Section 97Guardians and Wards Act, 1890 - Section 25

Read judgment

High Courts09 Dec 2016Disposed Off

Pethabhai Naranbhai Galchar Vs State of Gujarat

Gujarat High Court · (2017) 2 GCD 970

Bombay Land Revenue Code, 1879 - Section 202, Section 61

Read judgment

High Courts09 Dec 2016Dismissed

Gohil Avdheshkumar Pushpendrasinh Vs State of Gujarat

Gujarat High Court · (2017) 1 GujLH 721

Bombay Primary Education Rules, 1949 - Rule 106(2), Rule 111(2)(c)Constitution of India, 1950 - Article 226

Read judgment

High Courts08 Dec 2016Disposed Off

National Insurance Company Ltd. Vs Legal Heirs of Decd. Chhelshankar Popatbhai Joshi

Gujarat High Court · (2017) 1 AnWR 10

Motor Vehicles Act, 1988 - Section 140(3)

Read judgment

High Courts08 Dec 2016Allowed

Mithirohar Gram Panchayat Vs Dilip P Bhogayata

Gujarat High Court · (2017) 153 FLR 52 : (2017) 1 LLJ 381

Read judgment

High Courts07 Dec 2016Disposed Off

Bajaj Aliance General Insurance Company Ltd. Vs Priya Bhaveshbhai Chauhan

Gujarat High Court · (2017) 1 AnWR 178

Motor Vehicles Act, 1988 - Section 140

Read judgment

High Courts07 Dec 2016Dismissed

Commr. of C. Ex. & S.T. Vs Pravinbhai Narshibhai Patel

Gujarat High Court · (2017) 346 ELT 533

Read judgment

High Courts06 Dec 2016Dismissed

Vasantrai Karsanbhai Mankadia Vs State of Gujarat

Gujarat High Court · (2017) 1 GujLH 486

Criminal Procedure Code, 1973 (CrPC) - Section 374Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7

Read judgment

High Courts06 Dec 2016Dismissed

Maheshbhai Babubhai (Kodi) Patel Vs State of Gujarat

Gujarat High Court · (2017) 2 Crimes 444 : (2017) 1 DMC 557

Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 397, Section 401Dowry Prohibition Act, 1961 - Section 3, Section 7Evidence Act, 1872 - Section 8

Read judgment

High Courts06 Dec 2016Disposed Off

Bharti Axa General Insurance Co. Ltd. Vs Patni Kamleshbhai Ramanbhai

Gujarat High Court · (2017) 1 AnWR 66

Motor Vehicles Act, 1988 - Section 140

Read judgment

High Courts06 Dec 2016Disposed Off

ICICI Lombard General Insurance Company Ltd. Vs Kiritbhai Dhanjibhai Rajpara

Gujarat High Court · (2017) 1 AnWR 54

Motor Vehicles Act, 1988 - Section 140

Read judgment

High Courts05 Dec 2016Dismissed/Allowed

Union Of India & Ors Vs Dipaksinh Amarsinh Zala

Gujarat High Court · (2016) 12 GUJ CK 0049

Constitution Of India, 1950 — Article 226, 227

Read judgment

High Courts05 Dec 2016Allowed

Rathod Rupaba Gulabsang Vs Laxmanbhai Adesinhbhai Gohelresi

Gujarat High Court · (2017) 2 TAC 249

Motor Vehicles Act, 1988 - Section 173

Read judgment

High Courts02 Dec 2016Allowed

Dipakbhai Dineshbhai Shah Vs State of Gujarat

Gujarat High Court · (2017) 1 GujLH 304

Criminal Procedure Code, 1973 (CrPC) - Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 26

Read judgment

High Courts02 Dec 2016Allowed

Torrent Power S.E.C. Limited Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2017) 392 ITR 330

Income Tax Act, 1961 - Section 147, Section 148

Read judgment

High Courts02 Dec 2016Allowed

Royal Hygiene Pvt. Ltd. Vs Commissioner of Customs & Central Excise

Gujarat High Court · (2017) 346 ELT 170

Read judgment

High Courts01 Dec 2016Dismissed

M/s Flipkart Internet Pvt. Ltd. Vs State of Gujarat

Gujarat High Court · (2017) 1 GCD 467

Gujarat Tax on Entry of Specified Goods into Local Areas Act, 2001 - Section 4(2)Gujarat Tax on Entry of Specified Goods into Local Areas Rules, 2001 - Rule 5

Read judgment