High Courts26 Dec 2016Dismissed
Hirendra Ratnashanker Pandey Vs Member Secretary
Gujarat High Court · (2017) 1 GujLH 431
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 425 of 1,768
High Courts23 Dec 2016Allowed
Ravindra Ramakant Pathak Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 853
Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
High Courts23 Dec 2016Disposed Off
Vaghela Gangaram Jivaji Vs State of Gujarat
Gujarat High Court · (2017) 152 FLR 571
High Courts23 Dec 2016Dismissed
Bhavanbhai Bharabhai Bharwad Vs State of Gujarat
Gujarat High Court · (2017) 2 GCD 919 : (2017) 2 GujLH 22
Gujarat Agricultural Produce Markets Act, 1963 - Section 17-A
High Courts22 Dec 2016Dismissed
Gail (India) Vs M/s. Filatex India
Gujarat High Court · (2017) 1 GCD 778 : (2017) 1 GujLH 371
Arbitration and Conciliation Act, 1996 - Section 9
High Courts22 Dec 2016Allowed
Patan Municipality Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 753
High Courts22 Dec 2016Disposed Off
Bar Council of Gujarat Vs Jalpa Pradeepbhai Desai
Gujarat High Court · (2017) 139 SCL 289
Advocates Act, 1961 - Section 26Bar Council of India Rules - Rule 49
High Courts21 Dec 2016Allowed
Shree Royal Polyplast Industries Vs Commissioner of Customs
Gujarat High Court · (2017) 347 ELT 14
High Courts21 Dec 2016Allowed
Naginbhai Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 890
Prevention of Corruption Act, 1988 - Section 13(1)(d) (i) (ii), Section 7
High Courts21 Dec 2016Allowed
Dalsukhbhai Chaturbhai Prajapati Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 840
Constitution of India, 1950 - Article 226
High Courts21 Dec 2016Allowed
Visnagar Nagarpalika Vs Rameshji Manakji Thakor
Gujarat High Court · (2017) 153 FLR 264 : (2017) 1 LLJ 376
Industrial Disputes (Gujarat) Rules, 1966 - Rule 81Industrial Disputes Act, 1947 - Section 25(F)
High Courts20 Dec 2016Disposed Off
Harikishan Sunderlal Virmani Vs Deputy Commissioner of Income Tax - Circle
Gujarat High Court · (2017) 394 ITR 146
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 147, Section 148
High Courts20 Dec 2016Allowed
Priyankaben Shaileshkumar Bhisra Vs State of Gujarat
Gujarat High Court · (2017) 1 NIJ 544
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, Section 406, Section 420
High Courts20 Dec 2016Dismissed
National Insurance Co. Vs Manjuben
Gujarat High Court · (2017) 1 LLJ 324
Workmens Compensation Act, 1923 - Section 30, Section 4
High Courts20 Dec 2016Allowed
Ratnabhai Hirabhai Solanki Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 813
Penal Code, 1860 (IPC) - Section 13(1)(d)(i), Section 13(ii), Section 7
High Courts19 Dec 2016Dismissed
Khadi Gramodhyog Prayog Samiti Vs Regional Director
Gujarat High Court · (2017) 152 FLR 668
Employees State Insurance Act, 1948 - Section 48-A, Section 75
High Courts19 Dec 2016Dismissed
Hasumatiben Devendrabhai Patel Vs Joint Registrar Co-Operative Societies (Audit)
Gujarat High Court · (2017) 1 GujLH 438
Constitution of India, 1950 - Article 14, Article 16, Article 226Gujarat Civil Services (Pension) Rules, 2002 - Rule 80(3)
High Courts16 Dec 2016Dismissed
Bharat Petroleum Corporation Limited Vs Induben Laxmanbhai Dudakhiya Proprietor of M/s Utsav
Gujarat High Court · (2017) 1 GujLH 761
Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Dismissed
Kansai Nerolac Paints Limited Vs A.M. Soni Government Labour Officer
Gujarat High Court · (2016) 4 LLN 650
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 482Industrial Disputes Act, 1947 - Section 2(cc), Section 250, Section 25K
High Courts15 Dec 2016Disposed Off
Suresh kumar Ajrambhai Pandya Vs State of Gujarat
Gujarat High Court · (2017) 1 DMC 622
Dowry Prohibition Act, 1961 - Section 3, Section 7Penal Code, 1860 (IPC) - Section 306, Section 498A