High Courts30 Nov 2016Allowed
Roshniben Abherajbhai Chaudhari Vs Gujarat Public Service Commission
Gujarat High Court · (2017) 1 GujLH 787
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 427 of 1,768
High Courts30 Nov 2016Allowed
Rakesh Bhikhabhai Ravat Vs State of Gujarat
Gujarat High Court · (2017) CriLJ 777
Constitution of India, 1950 - Article 14, Article 19, Article 21, Article 226Gujarat Prevention of Anti-Social Activities Act, 1985 - Section 3(2)Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 20
High Courts29 Nov 2016Allowed
Saint Gobain India Pvt. Ltd. Vs Union of India
Gujarat High Court · (2017) 346 ELT 3
High Courts28 Nov 2016Dismissed
Devshibhai Mavjibhai Vekaria Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 790
Penal Code, 1860 (IPC) - Section 114, Section 306, Section 498-A
High Courts25 Nov 2016Dismissed
Rainbow Exports Vs Bank of Baroda
Gujarat High Court · (2017) 139 SCL 296
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 14
High Courts25 Nov 2016Dismissed
Assistant General Manager Vs Bharatbhai Gafurbhai Makwana
Gujarat High Court · (2017) 1 GCD 869
High Courts24 Nov 2016Disposed Off
Kanaiyalal Atmaram Patel Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 475
High Courts24 Nov 2016Dismissed
Gujarat State Road Transport Corporation Vs Minor Jhajamben D/o Jesinghbhai Sursinghbhai
Gujarat High Court · (2017) 1 LLJ 474
Workmens Compensation Act, 1923 - Section 30, Section 4
High Courts23 Nov 2016Allowed
Mahendrakumar A Vyas Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 807
Constitution of India, 1950 - Article 226
High Courts23 Nov 2016Dismissed
Takhatsinh Makhubhai Parmar Vs State of Gujarat
Gujarat High Court · (2017) 2 GCD 951
Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
High Courts23 Nov 2016Dismissed
State of Gujarat Vs PWD Forest And Employees Union
Gujarat High Court · (2017) 153 FLR 481 : (2017) 1 LLJ 464
High Courts23 Nov 2016Dismissed
Maheshkumar Gobardas Darji Vs State of Gujarat
Gujarat High Court · (2017) 1 GujLH 295
Prevention of Corruption Act, 1988 - Section 13(1)(D), Section 13(2), Section 7
High Courts22 Nov 2016Allowed
Parshuram @ Parsottambhai Babulal Jani Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 861 : (2017) 2 GLR 1065
Constitution of India, 1950 - Article 14, Article 226
High Courts21 Nov 2016Dismissed
Navkar Share and Stock Brokers Pvt. Ltd. Vs Asst. Commissioner of Income Tax
Gujarat High Court · (2017) 393 ITR 362
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 147, Section 148
High Courts18 Nov 2016Disposed Off
Kusumben Jashwantbahi D/o Ramabhai K. Patel Vs Shantibhai Ramabhai K. Patel
Gujarat High Court · (2017) 2 GLR 963 : (2017) 1 GujLH 480
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23 (A), Section 100
High Courts18 Nov 2016Dismissed
CRRC Corporation Ltd. Vs Metro-Link Express for Gandhinagar and Ahmedabad (MEGA) Company Ltd.
Gujarat High Court · (2017) 1 GujLH 343
Constitution of India, 1950 - Article 14, Article 226Contract Act, 1872 - Section 2(h), Section 38
High Courts17 Nov 2016Dismissed
Dixant Ishwarbhai Patel Vs State of Gujarat
Gujarat High Court · (2017) 2 GCD 978
Constitution of India, 1950 - Article 226Gujarat Village Panchayats Election of Sarpanch (Manner of Allotment of Reserved Offices of Sarpanch by Rotation) Rules, 1994 - Rule 4, Rule 5
High Courts16 Nov 2016Disposed Off
Principal Commissioner of Income Tax-2 Vs Gulmohar Green Golf and Country Club Ltd.
Gujarat High Court · (2017) 292 CurTR 206 : (2017) 392 ITR 601
Income Tax Act, 1961 - Section 4
High Courts16 Nov 2016Partly Allowed
Shambhuprasad Sitaram Mahant Vs State of Gujarat
Gujarat High Court · (2017) 1 GCD 834
Constitution of India, 1950 - Article 226
High Courts15 Nov 2016Disposed Off
Dipakkumar Dhanjibhai Vs State of Gujarat
Gujarat High Court · (2017) 2 GCD 927
Constitution of India, 1950 - Article 226Gujarat Village Panchayats Election of Sarpanch (Manner of Allotment of Reserved Offices of Sarpanch by Rotation) Rules, 1994 - Rule 4