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Gujarat High Court judgments

35,350 judgments · page 321 of 1,768

High Courts13 Dec 2019Disposed Of

Ashaben Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0050

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 376Medical Termination Of Pregnancy Act, 1971 — Section 5
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High Courts12 Dec 2019Allowed

Nagjibhai Jodhabhai Bharvad Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0101

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 143, 147, 148, 149, 302, 307, 323, 324, 341, 504, 506(2), 427Prevention Of Money Laundering Act, 2002 — Section 33(1), 38, 40, 42, 43
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High Courts12 Dec 2019Allowed

Prasad Kishor Paraswar Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0085

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(2B), 406, 409, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
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High Courts12 Dec 2019Allowed

Hathiya S/O Valraj Devgansi Sumet Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)N, 465, 471Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 5(L), 6, 17
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High Courts06 Dec 2019Disposed Of

Manjulaben Vs Dakshaben And Ors

Gujarat High Court · (2019) 12 GUJ CK 0032

Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(5), Order 6 Rule 17, Order 1 Rule 10, Order 1 Rule 10(2)Bombay Land Revenue Code, 1879 — Section 135(D)
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