COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 319 of 1,768

High Courts19 Dec 2019Allowed

Alkeshbhai Babubhai Bariya Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0113

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 8, 17

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High Courts19 Dec 2019Allowed

ABID @ Naved Shabirhusain Malik Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0112

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(D)(2), 427, 435Information Technology Act, 2000 — Section 6, 7

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High Courts19 Dec 2019Allowed

Harshadkumar Ambalal Patel Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0108

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 341, 406, 420, 465, 467, 468, 471, 506(1)

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High Courts19 Dec 2019Allowed

Jigneshbhai Natwarbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0107

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 436

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High Courts19 Dec 2019Allowed

Vijay @ Gholu S/O Dineshbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0095

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302

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High Courts19 Dec 2019Allowed

Rashedabanu W/O Mohamed Salim Mohamed Sadiq Yusuf Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0093

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29

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High Courts19 Dec 2019Allowed

Husensha Harunsha Rafai Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0092

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65E

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High Courts19 Dec 2019Allowed

Harish @ Lalo Rameshbhai Sisangiya Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0082

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 376(2)N, 376(3)Protection Of Children From Sexual Offences (POCSO) Act 2012 — Section 4, 6, 5(L), 17

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High Courts19 Dec 2019Allowed

Hanifbhai Ismailbhai Trakvadiya Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 116(B)Indian Penal Code, 1860 — Section 465, 467, 468, 471

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High Courts19 Dec 2019Allowed

Sureshkumar Deramaram Bisnoi Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 116(B)Indian Penal Code, 1860 — Section 465, 467, 468, 471

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High Courts19 Dec 2019Allowed

Ankitsingh Amrendrasingh Rajawat Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 498(A), 506(1)Dowry Prohibition Act, 1961 — Section 3, 7

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High Courts19 Dec 2019Allowed

Vipulbhai Balvantbhai Baria Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 363, 366

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High Courts19 Dec 2019Disposed Of

Devang Madhukar Mehta & 1 Others Vs Pankaj Madhukar Mehta & 1 Others

Gujarat High Court · (2019) 12 GUJ CK 0036

Code Of Civil Procedure, 1908 — Section 96

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High Courts18 Dec 2019Dismissed

Bhogilal Parsottamdas Patel Vs Legal Heirs Of Ramratan Badriprasad Agrawal

Gujarat High Court · (2019) 12 GUJ CK 0047

Code Of Civil Procedure, 1908 — Order 40 Rule 1

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High Courts18 Dec 2019Allowed

Arjunsinh Surendrasinh Bhadoriya Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376

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High Courts18 Dec 2019Allowed

Tapan Hasmukhbhai Trivedi Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7(a), 12

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High Courts18 Dec 2019Allowed

Patel Hasmukh Parsotamdas Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406

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High Courts18 Dec 2019

Sajniben Ramanlal Patel Vs Virendrabhai R Vaghala

Gujarat High Court · (2019) 12 GUJ CK 0039

Code Of Civil Procedure, 1908 — Order 41 Rules 23, Order 41 Rules 23A, Order 41 Rules 24, Order 41 Rules 25

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High Courts16 Dec 2019Allowed

Bhagora Vijaybhai Ramjibhai Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0106

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 324, 504

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High Courts16 Dec 2019Allowed

Bharatbhai Vijubhai Bhat (Barot) Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0100

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 386, 465, 467, 504, 506(2)Prevention Of Money Laundering Act, 2002 — Section 33(1), 38, 40, 42, 43

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