High Courts26 Dec 2019Allowed
Alpesh Savjibhai Siroya Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 318 of 1,768
High Courts26 Dec 2019Allowed
Mohit Subhashchandra Siroya Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
High Courts26 Dec 2019Allowed
Sajidali Akbarali Saiyad Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 302, 323Gujarat Police Act, 1951 — Section 135
High Courts26 Dec 2019Allowed
Girirajsinh @ Giro Jivubha Vala Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 436
High Courts26 Dec 2019Allowed
Mehul Shantilal Chunara Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 323, 504Gujarat Police Act, 1951 — Section 135
High Courts26 Dec 2019Allowed
Shitalben Manishbhai Valagiya Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306
High Courts26 Dec 2019Allowed
Kirandevi W/O Ramsing Bhanvarlal Harijan Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302Gujarat Police Act, 1951 — Section 135
High Courts26 Dec 2019Allowed
Virendrabhai @ Gopal Popatbhai Vaghasiya Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0060
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 385, 386, 387, 506(2)Gujarat Money Lenders Act, 2011 — Section 5, 40, 42
High Courts23 Dec 2019Dismissed
Satish bhai R Patil Vs Gujarat Industrial Development Corporation (GIDC)
Gujarat High Court · (2019) 12 GUJ CK 0026
Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 25(1), 27Air (Prevention And Control Of Pollution) Act, 1981 — Section 21Air (Prevention And Control Of Pollution) Amendment Act, 1987 — Section 9
High Courts23 Dec 2019Dismissed
Vavdi Seva Sahakari Mandali Limited Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0025
Constitution Of India, 1950 — Article 226Gujarat Co-operative Societies Rules, 1965 — Rule 32, 32(1), 32(1)(a), 32(1)(f)Gujarat Co-Operative Societies Act, 1961 — Section 2(13), 2(19), 27, 27(2), 74C, 80, 82, 91, 93, 115(c)(2)(b)(ii), 145(1)(e), 145f(e), 145F, 145R, 145S(2), 147, 153A, 160(1), 171E, 171F
High Courts23 Dec 2019Dismissed
Manish S/O Natvarlal Vaghela Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0024
Juvenile Justice Act(Care And Protection Of Children) Rules, 2007 — Rule 6, 6(5), 7Code Of Criminal Procedure, 1973 — Section 97Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 15, 30(7), 35, 41, 42(2), 101, 102,
High Courts20 Dec 2019Allowed
Ramesh Kumbhabhai Sanjot (Harijan) Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0111
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 279, 304, 337, 338Motor Vehicles Act, 1988 — Section 3, 5, 134, 177, 181, 184
High Courts20 Dec 2019Allowed
Aiyub Yusuf Limbada Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0110
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 325Arms Act, 1959 — Section 25(1)(a), 25(1¬b)(a), 27(1)
High Courts20 Dec 2019Allowed
Mukeshkumar Deepchandbhai Thakkar Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0109
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 408, 409, 467, 468, 469, 471, 474, 477, 477APrevention Of Corruption Act, 1988 — Section 13(1)(c)
High Courts20 Dec 2019Dismissed
Manishbhai Bhupatrai Mehta Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0058
Indian Penal Code, 1860 — Section 406, 420, 506(1)
High Courts20 Dec 2019Disposed Of
Vijaybhai Ravjibhai Vasava Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0056
Indian Penal Code, 1860 — Section 302, 304II
High Courts20 Dec 2019Allowed
Dalsukhbhai Meghabhai Handa Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0046
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 18
High Courts20 Dec 2019Allowed
Soyambhai Shafimohammad Vahora Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts20 Dec 2019Allowed
Rupabhai Motibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 149, 323, 436, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts20 Dec 2019
Talati Cum Mantri Vs Lilaben Somabhai & 2 Other(S)
Gujarat High Court · (2019) 12 GUJ CK 0027