High Courts06 Jan 2020Dismissed
Principal Commissioner Of Income Tax Vs Kalpataru Power Transmission Ltd.
Gujarat High Court · (2020) 01 GUJ CK 0038
Income Tax Act, 1961 — Section 28(iv), 260A
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 317 of 1,768
High Courts06 Jan 2020Dismissed
Pr. Commissioner Of Income Tax Vs M/S Rishi Kiran Logistic P. Ltd.
Gujarat High Court · (2020) 01 GUJ CK 0037
Income Tax Act, 1961 — Section 143(3), 147, 260A, 263, 263(2)
High Courts06 Jan 2020Disposed Of
M/S AVH Corporation Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0036
Constitution Of India, 1950 — Article 226Gujarat Goods And Services Tax Act, 2017 — Section 129, 130
High Courts06 Jan 2020Disposed Of
Thakar Pankaj Jagdishbhai & 3 Other(s) Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0034
High Courts06 Jan 2020Dismissed
Parghi Chandrikaben Babubhai Vs State Of Gujarat & 4 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0032
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2020Dismissed
Navinataben Fulajibhai Gamit Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0031
High Courts06 Jan 2020Dismissed
Eaklavya Vidhayalaya Kaprada Through Vestabhai Tuljibhai Jadav Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0030
Constitution Of India, 1950 — Article 226Works Of Licensees Rules, 2006 — Rule 3Electricity Act, 2003 — Section 42(5)
High Courts06 Jan 2020Disposed Of
Vaghela Ramsinh Bhursinh Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0029
Arms Act, 1959 — Section 18
High Courts06 Jan 2020Partly Allowed
Ushaben Kaushikkumar Desai Vs State Of Gujarat & 4 Other(S)
Gujarat High Court · (2020) 01 GUJ CK 0028
Gujarat Civil Services [Pension] Rules, 2002 — Rule 90, 133, 134, 134A
High Courts06 Jan 2020Dismissed
Manilal Gosaibhai Tandel Vs State Of Gujarat, Notice To Be Served Through & 3 Other(S)
Gujarat High Court · (2020) 01 GUJ CK 0027
Constitution Of India, 1950 — Article 226, 227
High Courts06 Jan 2020Disposed Of
Jaysinh Devidanji Gadhvi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0026
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2020Dismissed
Bhupendra M Patel Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0019
Constitution Of India, 1950 — Article 21, 47, 48A, 51ACentral Motor Vehicles Rules, 1989 — Rules 41(1), 47(1), 47(1)(g), 48, 55, 115, 115(3), 115(11), 115(14), 115(15)Motor Vehicles Act, 1988 — Section 41. 41(1), 50, 110
High Courts06 Jan 2020Dismissed
Principal Commissioner Of Income Tax Vs Kalpataru Power Transmission Ltd
Gujarat High Court · (2020) 01 GUJ CK 0007
Income Act, 1961 — Section 28(iv), 260A
High Courts06 Jan 2020Dismissed
Dharmendra Babulal Gandhi & 2 Other(S) Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 420, 406
High Courts01 Jan 2020Allowed
Dulari Arjunsinh Chudasma Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0002
Indian Penal Code, 1860 — Section 114, 156(3), 323, 376, 377, 498A, 504, 506(2)
High Courts27 Dec 2019Allowed
Sagargiri Rameshgiri Aparnathi Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 143, 147, 148, 149, 302, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts27 Dec 2019Dismissed/Disposed Of
Anil Surendrasingh Yadav Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0054
Indian Penal Code, 1860 — Section 201, 302, 363, 366, 375, 376, 376AB, 377Protection Of Children From Sexual Offences Act, 2012 — Section 3, 3(a), 4, 5, 5(a), 5(r), 6, 7, 9, 29, 30Code Of Criminal Procedure, 1973 — Section 374
High Courts26 Dec 2019Allowed
Pritam Gopaldas Kewalramani Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0099
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420
High Courts26 Dec 2019Allowed
Bipinkumar Ghanshyamdas Sarda Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0094
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
High Courts26 Dec 2019Allowed
Brijrajsinh Devendrasinh Sarvaiya Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 201, 436, 457,Prevention Of Damage To Public Property Act, 1984 — Section 3, 4