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Gujarat High Court judgments

35,350 judgments · page 316 of 1,768

High Courts06 Jan 2020Allowed

Ashif Mohammad Nurmohammad Malek Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0097

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition (Liquor Samples & Determination Of Quantity Seized Liquor) Rules, 2012 — Rule 9Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts06 Jan 2020Allowed

Bismillakhan Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0065

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(e), 67(a), 81, 98(2), 99, 116b
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High Courts06 Jan 2020Allowed

Jayprakash Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0062

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 114, 392, 394, 397Gujarat Police Act, 1951 — Section 135
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High Courts06 Jan 2020Allowed

Hirasingh Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0060

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
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High Courts06 Jan 2020Allowed

Mohsin Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0059

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 323, 325Gujarat Police Act, 1951 — Section 135
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High Courts06 Jan 2020Allowed

Aadil Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0057

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2 (b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
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High Courts06 Jan 2020Allowed

Amit Kumar Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0053

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2 (b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
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