High Courts08 Jan 2020Allowed
Riteshbhai Prabhubhai Choudhary Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 98(2), 116(B)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 314 of 1,768
High Courts08 Jan 2020Allowed
Bharatsinh Vaktusinh Makwana Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0008
Indian Penal Code, 1860 — Section 34, 114, 120B, 201, 302Scheduled Caste And Scheduled Tribe (Prevention Of Atrocity) Act, 1989 — Section 3(2)(5A), 14ACode Of Criminal Procedure, 1973 — Section 439
High Courts08 Jan 2020Dismissed
Patel Shaileshbhai Vithalbhai Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0004
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 320(8), 357(3)
High Courts07 Jan 2020Allowed
Ajaybhai Prabhudas Solanki Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0096
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 363, 366Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4
High Courts07 Jan 2020Disposed Of
Dahyabhai Natthubhai Godavariya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0095
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154, 156(3), 190, 200, 203
High Courts07 Jan 2020Disposed Of
Ranjanben @ Chanchalben Kanubhai Chunara Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0094
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154, 156(3), 190, 200, 203
High Courts07 Jan 2020Disposed Of
Girish Turlapati S/O T. Visweswara Rao Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0093
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154, 156(3), 190 , 200, 203
High Courts07 Jan 2020Allowed
Vimalbhai Rameshbhai Bhandari Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 98(2)
High Courts07 Jan 2020Allowed
Mehul Shamjibhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 116(B)
High Courts07 Jan 2020Allowed
Parmar Hasmukhbhai Vasantbhai Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 66(B), 81
High Courts07 Jan 2020Allowed
Mukarram Abbas Shekh Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, ,120(B), 406, 420, 467, 468, 471
High Courts07 Jan 2020Allowed
Yusuf Musa Chothiya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65AA, 98(2), 81, 116(2)
High Courts07 Jan 2020Allowed
Jujarsinh Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65AE, 98(2), 116B
High Courts07 Jan 2020Allowed
Hanif @ Annu Imransha Karimsha Diwan Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2)
High Courts07 Jan 2020Dismissed
Alpesh Dilipbhai Popatani Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0079
High Courts07 Jan 2020
Ishakbhai Aacharbhai Sindhi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 116(B)
High Courts07 Jan 2020Allowed
Shilaben Ramanlal Rana Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 99, 116(B)
High Courts07 Jan 2020Allowed
Asgar Jusabhai Aagriya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 379
High Courts07 Jan 2020Allowed
Naran Ramji Hadiyal Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0072
Gujarat Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2005 — Rule 3, 21Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 379
High Courts07 Jan 2020Allowed
Gujarat Rajya Kamdar Sabha Union Machiwadi Vs Income Tax Officer
Gujarat High Court · (2020) 01 GUJ CK 0068
Income Act, 1961 — Section 2(24), 4, 10, 10(24), 28(iii), 41, 56, 59, 133(6), 143(3), 148, 160(1)(iv), 234B, 260A, 271(1)(c)