High Courts13 Jan 2020
Sing Fuels PTE. LTD Vs M. V. New London Eagle
Gujarat High Court · (2020) 01 GUJ CK 0109
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 313 of 1,768
High Courts08 Jan 2020Dismissed
Bhaveshkumar Vasantbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0098
High Courts08 Jan 2020Allowed
Ghanshyambhai Kanabhai Dalwadi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 116(B)
High Courts08 Jan 2020Allowed
Vidyaben W/O Surendrabhai Kalyandas Gajjar Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 354A, 498A, 506(2)Dowry Prohibition Act, 1961 — Section 7
High Courts08 Jan 2020Allowed
Hasambhai Babubhai Minawadiya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 295Gujarat Animal Protection Preservation (Amendment) Act, 2017 — Section 5, 6(B), 8
High Courts08 Jan 2020Allowed
Sunilbhai Bharatbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 201, 279, 302, 304(A)Motor Vehicles Act, 1988 — Section 177, 184
High Courts08 Jan 2020Allowed
Girirajsinhji Himmatsinhji Jadeja Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 376(2)(k), 385, 504, 506(2)Arms Act, 1959 — Section 25(1)
High Courts08 Jan 2020Allowed
Ajaybhai Ranjeetbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Prevention Of Children From Sexual Offences Act, 2012 — Section 4
High Courts08 Jan 2020Allowed
Jahidkhan S/O Islamuddin @ Islamkhan Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380, 427, 457
High Courts08 Jan 2020
Mahesh @ Anil Chanaji Kalaji Thakor Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 2, 4, 6
High Courts08 Jan 2020Allowed
Punamchand Jagaram Visnoi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2)
High Courts08 Jan 2020Dismissed
State Of Gujarat Vs Manubhai Bichhubhai Kathi
Gujarat High Court · (2020) 01 GUJ CK 0070
Code Of Criminal Procedure, 1973 — Section 209, 313, 378Indian Penal Code, 1860 — Section 114, 363, 366, 376, 506(2)
High Courts08 Jan 2020Dismissed
Salmaben Husenbhai Thaiyam Vs Karsanbhai Ranmalbhai Chavda Vs
Gujarat High Court · (2020) 01 GUJ CK 0064
Constitution Of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 147, 166, 166A
High Courts08 Jan 2020Dismissed
Hakor Maniben Rupabhai (Decd.) Vs Koli Shankarbhai Madhbhai
Gujarat High Court · (2020) 01 GUJ CK 0051
High Courts08 Jan 2020Disposed Of
MESSRS Meghmani Organics LTD Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0040
Constitution Of India, 1950 — Article 226Central Goods And Services Tax Act, 2017 — Section 7, 9, 129(3), 129(4)
High Courts08 Jan 2020Allowed
Ilesh Dharshrathbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0018
Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 147Negotiable Instruments Act, 1881 — Section 138
High Courts08 Jan 2020Allowed
Patel Sureshbhai Dawrkadas Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0017
Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 147Negotiable Instruments Act, 1881 — Section 138
High Courts08 Jan 2020Disposed Of
Premal Maheshchandra Trivedi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 389
High Courts08 Jan 2020Allowed
Harendrasinh Lalsinh Chavda Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 98(2), 116(B)
High Courts08 Jan 2020Allowed
Mohsin Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 116(B)