COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 311 of 1,768

High Courts16 Jan 2020

Patel Shailesh Bhikhabhai Vs Head Master,Gopalnagar Primaryschool & 5 Other(s)

Gujarat High Court · (2020) 01 GUJ CK 0138

Constitution Of India, 1950 — Article 311(2)Indian Penal Code, 1860 — Section 406, 420, 465, 467, 468, 471

High Courts16 Jan 2020Allowed

Parth Ravikumar Devra Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0133

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 406, 420

High Courts16 Jan 2020Allowed

Deepakkumar Lalitchandra Butaala Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0127

Gujarat Panchayat Act, 1993 — Section 58(1)Indian Penal Code, 1860 — Section 147, 149, 323, 324Bombay Police Act, 1951 — Section 135

High Courts16 Jan 2020Dismissed

Anitaben Jayeshbhai Shah Vs Talati Cum Mantri

Gujarat High Court · (2020) 01 GUJ CK 0125

High Courts16 Jan 2020Dismissed

Ninama Sardabhai Virabhai & 31 Other(s) Vs Programme Administrator & 4 Other(s)

Gujarat High Court · (2020) 01 GUJ CK 0124

Constitution Of India, 1950 — Article 14, 21, 226

High Courts16 Jan 2020

Gujarat Industrial Development Corporation Vs Dahyabhai Naranbhai Patel & 2 Other(s)

Gujarat High Court · (2020) 01 GUJ CK 0116

Land Acquisition Act, 1894 — Section 4, 18, 54Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 1

High Courts16 Jan 2020Disposed Of

Through General Secretary Janyanti Panchal Vs Official Liquidator Of Varun Seacon Ltd

Gujarat High Court · (2020) 01 GUJ CK 0110

High Courts15 Jan 2020Allowed

Patel Rameshbhai Vithalbhai Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0208

Code Of Criminal Procedure, 1973 — Section 248(2), 313, 320(2), 320(6), 374, 397, 401Indian Penal Code, 1860 — Section 401, 408

High Courts15 Jan 2020Dismissed

Amarnath Jinkuram Vasava Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0199

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 143, 147, 149, 152, 153, 308, 336, 341, 353, 395, 427, 506(2)

High Courts15 Jan 2020

Patel Ramabhai Natthudas Vs Patel Tribhovanbhai Kacharabhai,Since Decd.Thro. & 3 Others

Gujarat High Court · (2020) 01 GUJ CK 0188

High Courts15 Jan 2020Dismissed

Kinnariben Narendrabhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0161

Indian Penal Code, 1860 — Section 176, 302, 307Code Of Criminal Procedure, 1973 — Section 164, 227

High Courts15 Jan 2020Allowed

Hajisha @ Aliakbar Husensha Mamadsha Shekh Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0132

Code Of Criminal Procedure, 1973— Section 439Indian Penal Code, 1860 — Section 279, 428, 429Motor Vehicles Act, 1988 — Section 134, 177, 178

High Courts15 Jan 2020Allowed

Hasmukhbhai Jitabhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0131

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 13(1)

High Courts13 Jan 2020Allowed

Akhilesh Mishra Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0207

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 406, 409, 420, 465, 467, 468, 471

High Courts13 Jan 2020Allowed

Kamleshbhai Ishwarbhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0206

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120(B), 406, 420, 465, 467, 468, 471

High Courts13 Jan 2020Allowed

Ramanbhai Nanabhai Rathod Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0200

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 209, 235(2), 313, 374(2), 388Indian Penal Code, 1860 — Section 376, 447

High Courts13 Jan 2020Allowed

Jitendrasinh @ Banti Dilipsinh Sodha Darbar Through Hansaba Jitendrasinh Sodha Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0197

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(f), 65(b), 65(c), 65(e), 81, 116(b)

High Courts13 Jan 2020Allowed

Imran @ Hitler Shaukat Posti Through His Cousin Brother Yayaman Kasimbhai Abdulmajid Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0196

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 427

High Courts13 Jan 2020Allowed

Rahul Laxmichand Gabhara (Sindhi) Through Brother Sunil Laxmichand Gabhara Vs Commissioner Of Police

Gujarat High Court · (2020) 01 GUJ CK 0193

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(b), 116(2)

High Courts13 Jan 2020Allowed

Shravan @ Baliji @ Baliyo Joraji @ Jivrajbha Thakor Through His Wide Anjali Balo Thakor Vs Police Commissioner

Gujarat High Court · (2020) 01 GUJ CK 0192

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(b), 81, 116(2)