High Courts13 Jan 2020Dismissed
Land Acquisition Officer Vs Patel Ramanlal Keshavlal & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0185
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 312 of 1,768
High Courts13 Jan 2020Allowed
General Manager Mehsana Project Vs Thakore Fulaji Talaji Decd., Thro' Heirs And L/R & 1 Other(S)
Gujarat High Court · (2020) 01 GUJ CK 0184
Limitation Act, 1963 — Article 137Land Acquisition Act, 1894 — Section 35, 35(3), 54Code Of Civil Procedure, 1908 — Section 96
High Courts13 Jan 2020Allowed
Nuru Husen Mahmad Husen Makrani Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0183
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)
High Courts13 Jan 2020Allowed
Sunilbhai Bharatbhai Parnaliya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0182
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 5(L), 6, 17, 18
High Courts13 Jan 2020Allowed
Hardik Anilkumar Tejani Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0181
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 409, 504, 506(2)Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act,2003 — Section 3
High Courts13 Jan 2020Allowed
Aejhajbhai @ Aeju Rafikbhai Belim Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0177
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)(J)(N)
High Courts13 Jan 2020Dismissed
Sunilji Vishnuji Thakor Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0175
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 363, 366, 375, 376
High Courts13 Jan 2020Allowed
Arun Munshaw HUF Vs Income Tax Officer, Ward 7(1)
Gujarat High Court · (2020) 01 GUJ CK 0171
Income Tax Rules, 1962 — Rule 48Income Tax Act, 1961 — Section 45, 48(1)(a), 53, 53(b), 54, 54(1)(i), 54B, 54D, 54E, 54F, 54G, 147, 143(3), 148, 260A, 269UC
High Courts13 Jan 2020Disposed Of
Sonal W/O Amitbhai Vara D/O Navinbhai Rambhai Vaghela Vs Amitkumar Prafulbhai Vara
Gujarat High Court · (2020) 01 GUJ CK 0167
High Courts13 Jan 2020Allowed
Ajaykumar Ramkishore Chaturvedi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0160
Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(W)(II), 3(i)(x), 3(2)(va), 18Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354(1)(I)
High Courts13 Jan 2020Allowed
Bhargavbhai Kalyanbhai Dhandhukiya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0159
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 436, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(5)(a), 14A(2)
High Courts13 Jan 2020Allowed
Faizal Rajubhai Ajlani Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0158
Gujarat Police Act, 1951 — Section 135(1)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(1)(R), 3(2)(5)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A(2)
High Courts13 Jan 2020Allowed
Alok Kumar S/O Manjit Singh Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0157
Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(4), 3(i)(x), 14ACode Of Criminal Procedure, 1973 — Section 160, 438Indian Penal Code, 1860 — Section 406, 408
High Courts13 Jan 2020Allowed
Nakul Pravinbhai Kapdi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0156
Indian Penal Code, 1860 — Section 114, 406, 408, 420, 465, 471, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3 (2)(5A), 14A(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jan 2020
P P Yadav Dy.Mamlatdar(Recovery Officer) Vs Collector & 1 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0152
Gujarat Civil Services (Conduct) Rules, 1971 — Rule 3(1)
High Courts13 Jan 2020Disposed Of
Patel Manishaben Keshavlal Vs Dist. Education Officer & 4 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0149
Gujarat Secondary Education Act, 1972 — Section 35, 35(1)
High Courts13 Jan 2020Allowed
Supdt Of Customs Bhuj Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0134
Customs Act, 1962 — Section 135Gold (Control) Act, 1968 — Section 85Evidence Act, 1872 — Section 26
High Courts13 Jan 2020Disposed Of
Sadhu Raghubhai Ambaramabhai Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0122
Gujarat Panchayats Act, 1993 — Section 105(1)
High Courts13 Jan 2020Dismissed
State Of Gujarat Vs Praffulbhai B.Patel
Gujarat High Court · (2020) 01 GUJ CK 0112
Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts13 Jan 2020Allowed
Kandarp I. Pandya Director Member Of Renewable Power Projcet Limited & 1 Other(s) Vs
Gujarat High Court · (2020) 01 GUJ CK 0111
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 454, 529, 529A, 530, 536(2)