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Gujarat High Court judgments

35,350 judgments · page 315 of 1,768

High Courts07 Jan 2020Allowed

Manoj Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0056

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2 (b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
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High Courts07 Jan 2020Dismissed

Bhupendra M Patel Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2020) 01 GUJ CK 0049

Constitution Of India, 1950 — Article 21, 47, 48A, 51ACentral Motor Vehicles Rules, 1989 — Rule 47(1), 47(1)(g). 48, 55, 115, 115(3), 115(11), 115(14), 115(15)Motor Vehicles Act — Section 41(1), 50, 110
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High Courts07 Jan 2020Allowed

Bharat Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0047

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376
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High Courts07 Jan 2020Allowed

Ashwin Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0046

Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 6Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)w(1), 3(2)(5)
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High Courts07 Jan 2020Allowed

Mohamad Sultan Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 376, 376(2)(n), 376(3)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 5(1), 6
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