High Courts16 Dec 2019Allowed
Mehboobkhan Kamruddin Mev(Musalman) Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0097
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 83, 98(2), 116B
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Gujarat High Court judgments
35,350 judgments · page 320 of 1,768
High Courts16 Dec 2019Allowed
Anilgiri Ganshyamgiri Goswami Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120B, 170, 323, 365, 386, 447
High Courts16 Dec 2019Allowed
Bakulbhai @ Bako S/O Babuji Thakore Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 279, 304, 337, 338Motor Vehicles Act, 1988 — Section 117, 134, 184
High Courts16 Dec 2019Allowed
Tarsangji @ Khusalbhai S/O Jivanbhai Thakore Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 394
High Courts16 Dec 2019Allowed
Maganlal Shankarji Guru (Garg) Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 344, 363, 366, 376(2)(N)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3(c), 4, 6, 8
High Courts16 Dec 2019Allowed
Chauhan Lalji Bhikhaji Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts16 Dec 2019Allowed
Sanjaybhai @ Mukeshbhai Purabhai Patel(Chaudhary) Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 419, 420, 465, 467, 468, 471, 473
High Courts16 Dec 2019Allowed
Ismailkhan Sakhikhan Iqbarkhan Sindhi (Musalman) Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2), 116(B)Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 468, 471
High Courts16 Dec 2019Allowed
Lokeshkumar Prakashchandra Boliya (Jain) Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120(B), 406, 420, 504, 506(2)
High Courts13 Dec 2019Disposed Of
M/S Yamuna Cable Accessories Pvt Ltd Vs M/S Desai Enterprise
Gujarat High Court · (2019) 12 GUJ CK 0115
Arbitration And Conciliation Act,1996 — Section 34
High Courts13 Dec 2019Allowed
Gulabbhai Ramabhai @ Ramsing Bamaniya Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0105
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 396, 397Arms Act, 1959 — Section 25(1)(B)(A), 27
High Courts13 Dec 2019Allowed
Pushpendrasinh Shiyaram Gurjar Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 419, 420, 465, 467, 468, 471
High Courts13 Dec 2019Allowed
Rajakbhai Gafarbhai Mithani Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 328, 379
High Courts13 Dec 2019Allowed
Sanjay S/O Karansingh Bogalram Jhat Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0102
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 98(2), 116(b)
High Courts13 Dec 2019Allowed
Jigneshkumar Chhaganlal Thakker (Katira) Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0098
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 489A, 489B, 489C, 489D
High Courts13 Dec 2019Allowed
Isha Jitendrakumar Inamdar Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0096
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 193, 195, 199, 211, 384, 385, 389
High Courts13 Dec 2019Allowed
Bhagaji Gabhaji Ramaji Thakore Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29, 37
High Courts13 Dec 2019Allowed
Habib @ Abbas Hajibhai Kureshi Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0070
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 387, 452, 504, 506(2)
High Courts13 Dec 2019Allowed
Chetan Bhagvan Kolhe Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(J), 323, 506(2)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3(A)(C), 4
High Courts13 Dec 2019
M/S ATC Tires Private Limited Vs Union Of India
Gujarat High Court · (2019) 12 GUJ CK 0055