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Gujarat High Court judgments

35,350 judgments · page 322 of 1,768

High Courts06 Dec 2019Allowed

Rahulji Mansangji Thakore Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0028

Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 5L, 6, 8Code Of Criminal Procedure, 1973 — Section 438
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High Courts05 Dec 2019Allowed

Dharmendra Vs Commissioner Of Police

Gujarat High Court · (2019) 12 GUJ CK 0038

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457
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High Courts04 Dec 2019Allowed

Kamleshbhai Gulabbhai Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(N)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3(A), 4, 5(L), 6, 18
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High Courts04 Dec 2019Dismissed

Pranav Ashokbhai Patel Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(KH), 307, 323, 324Gujarat Police Act, 1951 — Section 135
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