Gujarat Police Act, 1951 — Section 135Indian Penal Code, 1860 — Section 114, 307, 323, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(2)(5), 14A(2)

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High Courts02 Dec 2019Allowed

Rizwan Vs District Magistrate

Gujarat High Court · (2019) 12 GUJ CK 0018

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(E), 67(A), 81, 98(2), 99, 116B

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High Courts02 Dec 2019Allowed

Muhammadmiya Hamidmiya Shaikh Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0010

Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 138, 147

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High Courts02 Dec 2019Allowed

Mohanbhai Jadavbhai Gajera Vs Deputy Collector And Special Land Acquisition Officer

Gujarat High Court · (2019) 12 GUJ CK 0009

Land Acquisition Act, 1894 — Section 4, 11, 12(2), 18, 18(2), 54

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High Courts02 Dec 2019Disposed Of

Cholamandalam Investment And Finance Company Ltd. Vs District Magistrate (Rajkot)

Gujarat High Court · (2019) 12 GUJ CK 0002

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14

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High Courts29 Nov 2019Allowed

Mohammed Ashif Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0049

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(1)(b), 81, 116(b)

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High Courts29 Nov 2019Allowed

Milan Harishbhai Mavani Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0048

Code Of Criminal Procedure, 1973 — Section 439Gujarat Goods And Services Tax Act, 2017 — Section 132(1)(a), 132(1)(b), 132(1)(c), 132(1)(f), 132(1)(j), 132(1)(k), 132(1)(l)Gujarat Police Act, 1951 — Section 132(5)

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High Courts29 Nov 2019Allowed

Mandip Kanubhai Girdharlal Bhavsar Through Wife Mittal Mandip Bhavsar Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0047

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(b), 81, 116(1)(b)

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High Courts29 Nov 2019Allowed

Maddarsangbhai Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 363, 366, 376(N), 465, 468, 471Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 8, 18

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High Courts29 Nov 2019Dismissed

Legal Heirs Of Deceased Dayaben Chhotalal Mehta Vs Santram Mandir Trust

Gujarat High Court · (2019) 11 GUJ CK 0042

Code Of Civil Procedure, 1908 — Section 96, Order 41, Order 41 Rule 11, Order 41 Rule 27(2), Order 41 Rule 28Bombay Rents, Hotel And Lodging House Rates Control Act, 1947 — Section 29

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High Courts29 Nov 2019Allowed