High Courts14 Feb 2020Allowed
Illiyas Abdulgani Dahya Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0059
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 81
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 306 of 1,768
High Courts14 Feb 2020Allowed
Vinodbhai Bhangdabhai Rathva Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0058
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2), 116(B)
High Courts14 Feb 2020Allowed
Vinubhai Parshottambhai Rathwa Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0057
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81
High Courts14 Feb 2020Allowed
Rakesh @ Sonu Jogeshwar OZA Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5(L), 7, 8
High Courts14 Feb 2020Allowed
Hanif Hushenbhai Manghra Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 116B
High Courts14 Feb 2020Allowed
Jayantilal Jethalal Thakkar (Thacker) Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 120B, 302, 406, 420, 467, 468, 471, 506
High Courts07 Feb 2020Allowed
Naginbhai Vitthalbhai Patel Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 02 GUJ CK 0090
Constitution Of India, 1950 — Article 14, 19, 21, 226Code Of Criminal Procedure, 1973 — Section 65
High Courts07 Feb 2020Allowed
Rahim Jumma Kumbhar & 3 Other(S) Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 02 GUJ CK 0018
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 114, 365, 392, 452, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts07 Feb 2020Allowed
Jhala Siddhrajsinh Kalubha Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 224, 307, 332, 333, 337, 353, 395, 397, 504Gujarat Police Act, 1951 — Section 135
High Courts07 Feb 2020Allowed
Rameshchandra Pujabhai Variya Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 313 374Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(1)(d)(iii), 13(2), 19(1)(b), 20
High Courts07 Feb 2020
Najmuddin Abdeali Gangardiwala Vs Mufaddalbhai Kurbanhusain Jhambuawala
Gujarat High Court · (2020) 02 GUJ CK 0015
High Courts07 Feb 2020Disposed Of
OL Of Various Companies (In Liqn) Vs Na
Gujarat High Court · (2020) 02 GUJ CK 0014
High Courts06 Feb 2020Disposed Of
Bharatsinh Pratapsinh Parmar Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0089
Constitution Of India, 1950 — Article 226Arms Act, 1959 — Section 17, 17(3)(a), 17(3)(b), 17(3)(c), 17(3)(d), 17(3)(e)
High Courts06 Feb 2020Disposed Of
Devkaranbhai Somlabhai Vala Vs District Magistrate, Amreli
Gujarat High Court · (2020) 02 GUJ CK 0088
Constitution Of India, 1950 — Article 226
High Courts05 Feb 2020Allowed
Mega Power Builders And Developers Pvt Ltd Vs State Of Gujarat & 3 Other(s)
Gujarat High Court · (2020) 02 GUJ CK 0087
Constitution Of India, 1950 — Article 14, 19(1)(g), 226, 227, 300ASaurashtra Gharkhed, Tenancy Settlement and Agricultural Lands Ordinance, 1949 — Section 55Companies Act, 2013 — Section 20(b), 20(2)
High Courts05 Feb 2020
Shrimali Mehul Nareshbhai Vs Oil And Natural Gas Corporation Limited
Gujarat High Court · (2020) 02 GUJ CK 0084
High Courts05 Feb 2020Dismissed
Solanki Ramaji Madhaji Vs District Development Officer
Gujarat High Court · (2020) 02 GUJ CK 0083
Gujarat Panchayat Act, 1993 — Section 32(2)
High Courts04 Feb 2020
Shreykumar Sunilkumar Naik Vs Oil And Natural Gas Corporation
Gujarat High Court · (2020) 02 GUJ CK 0086
High Courts04 Feb 2020
Arunkumar Rupabhai ParmarVs Oil And Natural Gas Corporation Limited
Gujarat High Court · (2020) 02 GUJ CK 0081
High Courts04 Feb 2020Allowed
Legal Heirs Of Late Himmatbhai Kesharbhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0080
Land Acquisition Act, 1894 — Section 4, 6, 11, 18