COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 304 of 1,768

High Courts17 Feb 2020Disposed Of

Savjibhai Nathubhai Vaghasiya Vs Commissioner Of Police

Gujarat High Court · (2020) 02 GUJ CK 0038

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154, 156(3), 190, 200, 203Indian Penal Code, 1860 — Section 306

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High Courts17 Feb 2020Allowed

Husen Sidik Miyana Vs Commissioner Of Police

Gujarat High Court · (2020) 02 GUJ CK 0037

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(1)(b)

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High Courts17 Feb 2020Allowed

Pratikshaben @ Patti W/O Harishbhai Patel Through His Son Rajkumar Harishbhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0036

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 98(2)

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High Courts17 Feb 2020Allowed

Karn @ Chintu Maheshbhai Devdasbhai Maru Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0035

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294, 324Gujarat Police Act, 1951 — Section 135(1)

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High Courts17 Feb 2020Allowed

Mukesh Ramjilal Gayadeen Rajput Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0034

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 511

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High Courts17 Feb 2020Allowed

Nileshbhai Arvindbhai Gandhi Director, Cube Construction Engineering Limited Vs State Of Gujarat & 1 Other(s)

Gujarat High Court · (2020) 02 GUJ CK 0033

Indian Penal Code, 1860 — Section 107, 114, 306Code Of Criminal Procedure, 1973 — Section 482

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High Courts17 Feb 2020Allowed

Kiransinh Ratansinh Alias Gopi Jadav Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 5(I), 6

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High Courts17 Feb 2020Allowed

Chirag @ Suraj Viveksing Rajput Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0031

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(B), 81, 98(2), 116(B)

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High Courts17 Feb 2020Allowed

Bhaveshbhai Thakorbhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0030

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 116(b)

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High Courts17 Feb 2020Allowed

Imtiyaz Yusufbhai Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0029

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 66(B), 81, 98(2)

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High Courts17 Feb 2020Allowed

Jigneshbhai Ziparbhai Bhoya Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0028

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2)

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High Courts17 Feb 2020Allowed

Dharmendrabhai Samubhai Makwana Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0027

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)N)Indian Penal Code, 1860 — Section 354(A), 354A(1)(1)

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High Courts17 Feb 2020Allowed

Sonu Chotelal Jaggu Saroj (PASI) Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0026

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)N)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5(L), 7, 8, 9(L), 10, 11(6), 12, 17

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High Courts17 Feb 2020Allowed

Chaudhari Akashkumar Muljibhai Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0025

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 342, 343, 354, 354A, 354B, 366, 376, 506(1)

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High Courts17 Feb 2020Allowed

Chelubha Babubha Darbar Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0024

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(B), 323, 325, 326Gujarat Police Act, 1951 — Section 135

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High Courts17 Feb 2020Allowed

Maheshbhai Muljibhai Chaudhari Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 342, 343, 354, 354A, 354B, 366, 376, 506(1)

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High Courts17 Feb 2020Allowed

Jentibhai Ranabhai Chuvana Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0022

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 98(2), 116(B)

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High Courts17 Feb 2020Allowed

Poonambhai Galabhai Solanki Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 302, 323, 325, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts17 Feb 2020Allowed

Ramzanmiya Chhotumiya Shindhi Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 386, 504

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High Courts17 Feb 2020Allowed

Asgar @ Akadi Mahammadbhai Kakkal Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0019

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 302Gujarat Police Act, 1951 — Section 135

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