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Gujarat High Court judgments

35,350 judgments · page 303 of 1,768

High Courts03 Mar 2020Allowed

Rohit Kanabhai Vala Vs State Of Gujarat

Gujarat High Court · (2020) 03 GUJ CK 0005

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(4)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 8, 18
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High Courts03 Mar 2020Allowed

Chehrabhai Lakshmanbhai Bharvad Vs State Of Gujarat

Gujarat High Court · (2020) 03 GUJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 143, 147, 148, 149, 302, 307, 323, 324, 325, 326, 427, 429, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)
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High Courts03 Mar 2020Allowed

Umang Pravinchandra Raval Vs State Of Gujarat

Gujarat High Court · (2020) 03 GUJ CK 0002

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocity) Act, 1989 — Section 3(g), 3(p), 3(r), 3(s)(z)(c), 3(i)(x), 3(2)(5)(a), 8, 14AGujarat Police Act, 1951 — Section 135
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High Courts18 Feb 2020Allowed

Adit Harivadan Shah Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 292, 377Information Technology Amendment Act, 2008 — Section 67A
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High Courts18 Feb 2020Disposed Of

Shaheenbanu Bhikhumiya Malek Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0045

Constitution Of India, 1950 — Article 226Gujarat Registration Of Births And Deaths Rules, 2004 — Section Rule 11Registration Of Births And Death Act, 1969 — Section 11
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