COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 305 of 1,768

High Courts14 Feb 2020Dismissed

Commissioner Of Central Excise And Service Tax, Bhavnagar Vs M/S.Pipavav Shipyard Limited (100 Percent EOU)

Gujarat High Court · (2020) 02 GUJ CK 0079

Cenvat Credit Rules, 2004 — Rule 2(1), 2(a), 2(a)(A), 2(a)(A)(i), 2(a) (A)(iii), 2(k), 2(m), 3, 3(1), 3(4), 5, 6(1), 6(2), 6(3), 6(4), 6(4)(2), 6(6), 6(6)(v),7, 9, 14, 15Central Excise Rules, 1944 — Rule 57A, 57QService Tax Rules, 1994 — Rule 2(d), 4A

High Courts14 Feb 2020Allowed

Vicky Ramnikbhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0078

Constitution Of India, 1950 — Article 14, 19, 21, 226Gujarat Mineral (Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 12, 12(1), 12(2), 12(2)(b)(ii), 12(3), 12(5), 12(6), 12(7), 18 Code Of Criminal Procedure, 1973 — Section 451Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4A)

High Courts14 Feb 2020Allowed

Rajshibhai Jethabhai Modha Vs Royalty Inspector

Gujarat High Court · (2020) 02 GUJ CK 0077

Constitution Of India, 1950 — Article 14, 16, 19(i)(g), 226, 227Gujarat Mineral (Prevention Of Illegal Mining, Storage And Transportation) Rules, 2017 — Rule 12, 12(1), 12(2), 12(2)(b)(ii), 12(3), 12(5), 12(7), 18, 22 Code Of Criminal Procedure, 1973 — Section 451Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4A)

High Courts14 Feb 2020

Gangaben Jesangbhai Parmar Vs Nanjibhai Sagrambhai Chaudhary

Gujarat High Court · (2020) 02 GUJ CK 0076

Gujarat High Court Rules, 1993 — Rule 436Code Of Civil Procedure, 1908 — Section 151

High Courts14 Feb 2020

Sipatiyabhai @ Chhipatiyabhai Hatiyabhai Gamit Vs Palabhai Shivabhai Samla

Gujarat High Court · (2020) 02 GUJ CK 0075

Motor Vehicles Act, 1988 — Section 166, 173

High Courts14 Feb 2020Allowed

Anirudhsinh Balvantsinh Gohil Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 468, 471, 474

High Courts14 Feb 2020Dismissed

UBED Ahmed @ Ubaid Mirza @ Obed Mirza S/O Uzer Abdul Rauf Mirza Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0073

Constitution Of India, 1950 — Article 19, 25Code Of Criminal Procedure, 1973 — Section 173, 439, 482Unlawful Activities (Prevention) Act, 1967 — Section 2(o), 13, 17, 18, 38, 39, 43D, 43D(5)

High Courts14 Feb 2020Allowed

Aarifhusen Iqbalhusen Arab Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 65(A)(E), 81, 116(B)

High Courts14 Feb 2020Allowed

Vaibhav Girdharilal Kundalwal Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, .323, 498A, 504

High Courts14 Feb 2020Allowed

Khimjibhai Kanjibhai Dudhatra Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0070

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420

High Courts14 Feb 2020Allowed

Anilbhai Parsingbhai Baria Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E)

High Courts14 Feb 2020Allowed

Rekhaben W/O Ghughabhai Atubhai Bijalbhai Baraiya Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8

High Courts14 Feb 2020Allowed

Deven Vishnubhai Nayak Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 468

High Courts14 Feb 2020Allowed

Jaskubhai Gabhrubhai Jebaliya Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 302, 307, 324, 325, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135

High Courts14 Feb 2020Allowed

Rohitbhai Babubhai Padhiyar Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380, 454, 457

High Courts14 Feb 2020Allowed

Tiniyo @ Mukeshbhai Sankarbhai Parghi Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0064

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 81

High Courts14 Feb 2020Allowed

Shabbir Suleman Hala Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0063

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2)

High Courts14 Feb 2020Allowed

Sureshbhai Ratilalbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E)

High Courts14 Feb 2020Allowed

Khatubhai Arjanbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 306, 506

High Courts14 Feb 2020Allowed

Rangrej Mohmmedkaiyum Alihasan Vs State Of Gujarat

Gujarat High Court · (2020) 02 GUJ CK 0060

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(1)(B), 98(2), 116(b)