High Courts03 Feb 2020
Sati Rochak Krishnavallabh Vs Oil And Natural Gas Corporation Limited
Gujarat High Court · (2020) 02 GUJ CK 0085
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 307 of 1,768
High Courts03 Feb 2020Allowed
Kishorbhai Nathubhai Rathod Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7, 12
High Courts03 Feb 2020Allowed
Abhabhai Manabhai Rajput Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2)
High Courts03 Feb 2020Allowed
Thakor Ajmalji Nagarji Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65AE, 116B
High Courts03 Feb 2020Allowed
Gulam Hussain Latifshah Saiyed Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances, Act, 1985 — Section 8(c), 20(b), 29
High Courts03 Feb 2020Disposed Of
Sanjaykumar Mulchandbhai Shah @ Khatod Vs Union Of India
Gujarat High Court · (2020) 02 GUJ CK 0009
Constitution Of India, 1950 — Article 14, 21, 22, 226Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 111
High Courts03 Feb 2020
New India Assurance Co. Ltd Vs Shambhubhai Karsanbhai Ayar & 4 Other(s)
Gujarat High Court · (2020) 02 GUJ CK 0008
High Courts03 Feb 2020Partly Allowed
Pasabhai Dahyabhai Rathod Vs Firozkhan Sharifkhan Pathan & 3 Other(s)
Gujarat High Court · (2020) 02 GUJ CK 0007
Motor Vehicles Act, 1988 — Section 173
High Courts03 Feb 2020Allowed
Jayantilal Jethalal Thakkar Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 120B, 302, 406, 409, 465, 467, 468, 471
High Courts03 Feb 2020Allowed
Vikas @ Bhikhu Sarjubhai Tamaiche Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66B, 81, 98(2), 116(1)(b)
High Courts03 Feb 2020Allowed
Kiranbhai @ Kilu Vinodbhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
High Courts03 Feb 2020Allowed
Sureshbhai Dwarkabhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 467, 468, 471
High Courts03 Feb 2020Allowed
Maliwad Vikrambhai Somabhai Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 116(B)
High Courts03 Feb 2020Allowed
Kavita Rajneeshkumar Bhatnagar Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420, 465, 466, 467, 468, 471
High Courts31 Jan 2020Allowed
Manek Culture Centre & 7 Other(s) Vs State Of Gujarat & 6 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0108
Constitution Of India, 1950 — Article 32, 226, 300AGujarat Town Planning And Urban Development Act, 1976 — Section 9, 10, 10(3), 11, 12, 13, 14, 15, 16, 16(2), 17, 17(1)(c), 18, 18(5), 19, 20, 20(2), 20(2)(k), 21, 22, 40, 40(1), 40(3), 40(3)(jj)(a) , 41(1)Bombay Stamp Act, 1958 — Section 33, 34
High Courts31 Jan 2020Disposed Of
Sarine Technologies Ltd Through Authorised Signatory Prachi Bhardwaj Vs Diyora And Bhanderi Corporation Through Partner Dhaval Dahyabhai Diyora
Gujarat High Court · (2020) 01 GUJ CK 0106
Constitution Of India, 1950 — Article 32, 136, 226, 227Code Of Civil Procedure, 1908 — Section 9, 19, 20, 115, 151, Order 1, Rule 10, Order 7 Rule 11, Order 7 Rule 11(a)Specific Relief Act, 1963 — Section 34, 41, 41(a), 41(b)
High Courts31 Jan 2020Dismissed
Maheshkumar Gordhandas Prajapati Vs Gujarat Public Service Commission & 27 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0105
Constitution Of India, 1950 — Article 226Gujarat Public Service Commission Procedure Rules, 1962 — Rule 3(2)(iii), 4(2)(ii)
High Courts31 Jan 2020Disposed Of
Bank Of Baroda Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0104
Constitution Of India, 1950 — Article 226Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts31 Jan 2020Partly Allowed
P. S. Marine (A Unit Of Seaman Multi Trading Pvt. Ltd.) Vs M.V. Altus Exertus (Imo 7909463)
Gujarat High Court · (2020) 01 GUJ CK 0103
Constitution Of India, 1950 — Article 225, 372Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a)Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — Section 5(2)
High Courts30 Jan 2020Partly Allowed
Sachin Udhyognagar Sahkari Mandli Ltd Vs STATE OF GUJARAT & 4 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0107
Constitution Of India, 1950 — Article 226Gujarat Co-Operative Societies Act, 1961 — Section 22, 23, 36, 73, 96