High Courts30 Jan 2020Dismissed
Gujarat State Transport Corporation Vs Maheshbhai Babubhai Upadhyay & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0102
Motor Vehicles Act, 1988 — Section 166, 173
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 308 of 1,768
High Courts30 Jan 2020Disposed Of
HDFC ERGO General Insurance Company LTD Vs Omprakash Jagdishprakash Swami & 5 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0101
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts22 Jan 2020
Cockett Marine OIL DMCC Vs MV TUO FU
Gujarat High Court · (2020) 01 GUJ CK 0100
High Courts22 Jan 2020
Pooja Harishchandra Dembla Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0099
Negotiable Instruments Act, 1881 — Section 138
High Courts17 Jan 2020Allowed
Yogeshbhai Batukbhai Kher Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0194
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(b), 116(2)
High Courts17 Jan 2020Allowed
Samdubhai Khurbanbhai Rathwa Through His Brother Lalsingbhai Khurbanbhai Rathwa Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0191
Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(2), 3(4)
High Courts17 Jan 2020Disposed Of
Radhaben Maheshbhai Baria Vs Madhubhai Chandrabhai Baria
Gujarat High Court · (2020) 01 GUJ CK 0190
High Courts17 Jan 2020Dismissed
Gujarat State Road Transport Corporation Vs Yogeshbhai Kalidas Vadasara
Gujarat High Court · (2020) 01 GUJ CK 0189
Constitution Of India, 1950 — Article 227Gujarat Motor Vehicles Rules, 1989 — Rule 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 228, 229, 230, 231, 231(9)Motor Vehicles Act, 1988 — Section 140, 140(2), 166, 168
High Courts17 Jan 2020Disposed Of
State Of Gujarat Vs Shashikant Vasudevbhai Patel
Gujarat High Court · (2020) 01 GUJ CK 0187
Constitution Of India, 1950 — Article 14, 226, 300AGujarat Tenancy and Agricultural Land Act, 1948 — Section 2(2), 2(3), 2(4), 2(5), 2(6), 2(11), 27(2)(b), 27(3), 31(B), 32P(2) I (a-i)(i), 32P(2) I (a-i)(v), 32P(2) I (a-i)(vii), 32P, 32P(2A), 36(d), 63, 63(a), 63(b), 63(C), 63(1)(a), 63(1)(b), 63(1)(c), 63AA, 63AB, 63AB(1), 63AD, 70, 83A, 84, 84B, 84C, 84C(4)(ii)Representation Of The People Act 1950 — Section 2(f), 2(g)
High Courts17 Jan 2020Allowed
ASRAF Siraz Dolati Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0179
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 420, 465, 467, 468, 471, 477
High Courts17 Jan 2020Allowed
Gautambhai @ Nanko Valjibhai Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0178
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 376, 376(2)(N)
High Courts17 Jan 2020Allowed
Sajidbhai Ismailbhai Revasiya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0176
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts17 Jan 2020Dismissed
State Of Gujarat Vs Kalubhai Vajabhai Dhadiya & 3 Other(S)
Gujarat High Court · (2020) 01 GUJ CK 0174
Code Of Criminal Procedure, 1973 — Section 378Indian Penal Code, 1860 — Section 114, 302, 323, 324Bombay Police Act, 1951 — Section 135
High Courts17 Jan 2020Dismissed
Pr. Commissioner Of Income Tax Vs M/S Rawmin Mining And Industries P. LTD
Gujarat High Court · (2020) 01 GUJ CK 0170
Income Tax Act, 1961 — Section 143(1), 145, 145(2), 260ACustoms Act, 1962 — Section 28Commissions Of Inquiry Act, 1952 — Section 3, 8B, 8C
High Courts17 Jan 2020Disposed Of
Vinay Machindranath Kadam Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0169
Constitution Of India, 1950 — Article 227
High Courts17 Jan 2020Dismissed
Sanjiv Rajendra Bhatt Thro Shweta Sanjiv Bhatt Vs State Of Rajasthan
Gujarat High Court · (2020) 01 GUJ CK 0168
Constitution Of India, 1950 — Article 21, 32, 226Indian Penal Code, 1860 — Section 116, 119, 120B, 167, 204, 343Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 17, 18, 29, 58(2), 59(2)(b)
High Courts17 Jan 2020Allowed
Atul Chandubhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0163
Negotiable Instruments Act, 1881 — Section 138, 138(b)Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 147
High Courts17 Jan 2020Allowed
State Of Gujarat Vs Rameshchandra Ramabhai Panchal
Gujarat High Court · (2020) 01 GUJ CK 0155
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 361, 363, 366, 375, 376Code Of Criminal Procedure, 1973 — Section 164A, 209, 313
High Courts17 Jan 2020Dismissed
State Of Gujarat Vs Rameshji Jethaji Bhil & 1 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0153
Indian Penal Code, 1860 — Section 34, 201, 302Bombay Police Act, 1951 — Section 135Evidence Act, 1872 — Section 8, 27
High Courts17 Jan 2020Allowed
Karshanbhai Somabhai Rojiya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0151
Constitution Of India, 1950 — Article 14, 19, 21, 226Gujarat Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule-12, 12(1), 12(2), 12(3), 12(5), 12(6), 12(7), 18Gujarat Mineral (Prevention Of Illegal Mining, Transport And Storage) Rules, 2005 — Rule 3, 5, 6, 8