COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 301 of 1,768

High Courts02 Jun 2020Allowed

Kiranbhai Amaratlal Patel Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0123

Code Of Criminal Procedure, 1973 — Section 209, 313, 374(2)Indian Penal Code, 1860 — Section 114, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 2, 4, 5

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High Courts02 Jun 2020Allowed

Firozkhan Usmankhan Pathan Through Aasefabanu Firozkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0112

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts02 Jun 2020Allowed

Rashid @ Pappu Taufikkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0108

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts02 Jun 2020Allowed

Ashwinbhai @ Gagi Chandulal Jansari Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0095

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)

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High Courts02 Jun 2020Allowed

Dolat @ Gulshan Virchandbhai Kanaiyalal Solanki (Bavri) Through Rajudevi Virchandbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0089

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts02 Jun 2020Allowed

Minhaj Ibrahim Ahmad Bhamasheth Vohra Patel Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0056

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts02 Jun 2020Disposed Of

Kailash @ Kailash Marwadi S/O Hiralal Sharma Through Bherulal S/O Hiralal Sharma Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0015

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(E)(A), 81, 98(2), 99

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High Courts02 Jun 2020Allowed

Kailashchandra Bansilal Joshi Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0004

Code Of Criminal Procedure, 1973 — Section 209, 313, 374Indian Penal Code, 1860 — Section 34, 120B, 302, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 2

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High Courts02 Jun 2020Allowed

Lilaben Chandrakantbhai Mochi & 1 Other(s) Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0003

Indian Penal Code, 1860 — Section 114, 302, 306, 498(A)Code Of Criminal Procedure, 1973 — Section 313, 319Evidence Act, 1872 — Section 32

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High Courts01 Jun 2020Allowed

Shrikrushna @ Krishna @ Shyana S/O Suresh Suryavanshi Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0117

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(2), 3(4)

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High Courts01 Jun 2020Allowed

Shaikh Firoz @ Bhambhati Ganibhai Vs State Of Gujarat & 2 Others

Gujarat High Court · (2020) 06 GUJ CK 0114

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(2), 3(4)

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High Courts01 Jun 2020Allowed

Jitendra @ Kaliyo S/O Kanubhai Thalecha Through Sanjaykumar S/O Kanubhai Thalecha Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0111

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(2), 3(4)

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High Courts01 Jun 2020Allowed

Atul @ Bado Narshibhai Parmar Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0109

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1)

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High Courts01 Jun 2020Allowed

Mohammad Bilal Nazirbhai Shaikh Through Ishakali Javaharali Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0105

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(2), 3(4)

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High Courts01 Jun 2020Allowed

Liliben @ Lilaben W/O Dilipbhai Nayka (Patel) Through Kishankumar Dilipbhai Nayka (Patel) Vs Police Commissioner

Gujarat High Court · (2020) 06 GUJ CK 0103

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b),3(1)

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High Courts01 Jun 2020Allowed

Ajay Ashokbhai Tamanche Through His Mother Bhanumatiben Ashokbhai Tamanche Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0100

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(2), 3(4)

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High Courts01 Jun 2020Allowed

Maheshbhai Narsinhbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0099

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(2), 3(4)

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High Courts01 Jun 2020Allowed

Shivdutt Karansinh Koli Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0098

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts01 Jun 2020Allowed

Shadabkhan Aminkhan Abdullakhan Pathan Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0087

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(2), 3(4)

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High Courts01 Jun 2020Allowed

Ravi Omprakash Balotiya Through Balotiya Omprakash Krishnaji Vs Commissioner Of Police

Gujarat High Court · (2020) 06 GUJ CK 0086

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(2), 3(4)

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