COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 299 of 1,768

High Courts08 Jun 2020Allowed

Naval Ghanshyambhai Kahar Vs Commissioner Of Police

Gujarat High Court · (2020) 06 GUJ CK 0148

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(2), 3(4)Indian Penal Code, 1860 — Section 114, 212, 214, 384, 385, 504, 506(2)

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High Courts08 Jun 2020Allowed

Salimsa Ahmedsa Diwan Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0136

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 323, 447, 504, 506(2)

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High Courts08 Jun 2020Allowed

Hazaratsa @ Lalu Rasulsa Diwan Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0135

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120(B), 143, 323, 447, 504, 506(2)

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High Courts08 Jun 2020Allowed

Ravinsinh @ Ravi Maheshsinh Kushwah Through Buntykumar Khimdasbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0133

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 406, 420

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High Courts08 Jun 2020Allowed

Jaykishore @ Chhotu Maturlal Sakya Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0132

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 406, 420

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High Courts08 Jun 2020Allowed

Govind @ Pandit S/O Vijaykumar Gaud Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0131

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 411, 454, 457

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High Courts08 Jun 2020Allowed

Kabirsing Jogindersing Santoksing Sikligar Through Tirathkaur W/O Jogindersing Santoksing Sikligar Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0128

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 380, 457

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High Courts08 Jun 2020Allowed

Aakibbhai Amiruddin Shaikh Through Ushmangani Amiruddin Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0127

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Arms Act, 1959 — Section 25(1)(B)(A)Gujarat Police Act, 1951 — Section 135(1)

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High Courts08 Jun 2020Allowed

Babubhai Bhurabhai Jesadia & 3 Other(s) Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0124

Indian Penal Code, 1860 — Section 34, 114, 120A, 120B, 201, 302, 364, 365Code Of Criminal Procedure, 1973 — Section 209, 306, 307, 313, 337, 342, 437(A)Evidence Act, 1872. — Section 106, 114(b), 133

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High Courts08 Jun 2020Allowed

Kamleshbhai Babubhai Kundhiya (Devipujak) Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0120

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts08 Jun 2020Allowed

Sohil Kehratibhai @ Salimbhai Mansuri Vs Commissioner Of Police

Gujarat High Court · (2020) 06 GUJ CK 0119

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts08 Jun 2020Allowed

Rajubhai @ Rajkumar Nareshbhai Badabhai Damor Vs District Magistrate

Gujarat High Court · (2020) 06 GUJ CK 0115

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1), 3(2)Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2), 116B

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High Courts08 Jun 2020Allowed

Vijay @ Langado Kanabhai Solanki Vs District Magistrate

Gujarat High Court · (2020) 06 GUJ CK 0113

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81

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High Courts08 Jun 2020Allowed

Jitubhai Rameshbhai Chunara Through Pinkiben Jitubhai Chunara Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0107

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 66(B), 81

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High Courts08 Jun 2020Allowed

Akram @ Atu S/O Latif Shekh Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0104

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts08 Jun 2020Allowed

Mohanlal Nathulal Meena Through Hiteshkumar Nathulal Meena Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0102

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1), 3(2)Gujarat Prohibition Act, 1949 — Section 9, 8(2), 65E, 67(1), 82, 99

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High Courts08 Jun 2020Allowed

Kamlesh @ Pintu Batiyo Mahendrabhai Yadav Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0069

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)

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High Courts08 Jun 2020Allowed

Illyasbhai Ismailbhai Sheikh Through His Wife Faridabibi Illyasbhai Sheikh Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0037

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)

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High Courts08 Jun 2020Allowed

Dipak Prembhai Mistry Through His Brother Rakesh Prembhai Mistry Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0036

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)

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High Courts08 Jun 2020Allowed

Hiren Govindbhai Parmar Through Bharatbhai Chanabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0027

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324, 325, 326, 427, 447, 504Gujarat Police Act, 1951 — Section 135

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