COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 298 of 1,768

High Courts09 Jun 2020Allowed

Sandip @ Sunil Ramlal Mahabal Kori Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0129

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(B), 326, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts09 Jun 2020Disposed Of

Rahul Dineshbhai Patni (Badayawala) Through Dinesh Somabhai Patni (Badayawala) Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0110

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 392, 427, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts09 Jun 2020Allowed

Faizal Ali @ Bobda Afzalali Saiyed Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0097

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 354, 379, 379(A)(3)

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High Courts09 Jun 2020Allowed

Omkarsinh Rangitsinh Parmar Vs District Magistrate

Gujarat High Court · (2020) 06 GUJ CK 0092

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2)

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High Courts09 Jun 2020Allowed

Jaysinh@Munno @ Jayvirsinh Bharatsinh Ramsinh Rajput Vs Commissioner Of Police

Gujarat High Court · (2020) 06 GUJ CK 0091

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts09 Jun 2020Allowed

Jibranbhai Amadbhai Panja Through Panja Nadim Ahamad Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0090

Prevention Of Cruelty To Animals) Rules, 2001 — Rule 3Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bbb), 3(2)Gujarat Animals Preservation Act, 1954 — Section 5, 5(1)A, 6, 6(1), 6(A), 6(B), 8(2), 8(4), 10

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High Courts09 Jun 2020Allowed

Mohammad Akaram @ Akaram Saju S/O Mohammad Yusuf Fazalwala Through Mohammad Yusuf Fazalwala Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0083

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(3), 413

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High Courts09 Jun 2020Allowed

Moinkhan @ Mohinkhan @ Soeb Papam S/O Najirkhan Pathan Through Imamkhan S/O Najirkhan Pathan Vs Sarang Builders

Gujarat High Court · (2020) 06 GUJ CK 0080

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts09 Jun 2020Allowed

Sandhyaben Yogeshbhai Netlekar Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0074

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Dowry Prohibition Act, 1961 — Section 65E, 65F, 66B

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High Courts09 Jun 2020Allowed

Sandip Prakashji Gopalji Chaudhary Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0073

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)

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High Courts09 Jun 2020Allowed

Sadamhusen Hanifbhai Shekh Through Hanifbhai Husenbhai Shekh Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0072

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 120B, 143, 145, 147, 151, 152, 153, 188, 294(B), 307, 337, 333, 427, 506(2)Prevention Of Damage To Public Property Act, 1984 — Section 3, 7

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High Courts09 Jun 2020Allowed

Anjum Imsmailbhai Khiyani Sandhi Vs Commissioner Of Police

Gujarat High Court · (2020) 06 GUJ CK 0067

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 326, 450, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts09 Jun 2020Allowed

Sameerkhan Faridkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0061

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 379, 468, 468, 471

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High Courts09 Jun 2020Allowed

Maansingh Laxmanbhai Dharmaji Solanki Through Wife Krushnaben Maansingh Solanki Vs Commissioner Of Police

Gujarat High Court · (2020) 06 GUJ CK 0050

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 406, 420

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High Courts09 Jun 2020Allowed

Shabbirhusen Alias Jipibaba Banumiya Shekh Through Son Shekh Hasrathhusen Shabbirhusen Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0044

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 457Arms Act, 1959 — Section 25(1)(B)(A)

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High Courts09 Jun 2020Allowed