COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 300 of 1,768

High Courts08 Jun 2020Allowed

Mayur Vallabhbhai Rathod Through Rakesh Govindbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0026

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts05 Jun 2020Allowed

Chirag @ Pandu Hirabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0116

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts05 Jun 2020Allowed

Sidhdharth @ Ilu Dineshbhai Batunge Through Sujataben Dineshbhai Batunge Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0106

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts05 Jun 2020Allowed

Mohammed Iliyas @ Gandhi Abdulsatar Shaikh Through Tanvirbanu Mohammed Iliyas Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0101

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts05 Jun 2020Allowed

Anil @ Mohammed Imran Balveer Shrivas Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0096

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3. 3(1), 3(4)

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High Courts05 Jun 2020Allowed

Meet @ Bhudev Vithalbhai Bhikharambhai Danidhariya Through Urmilaben WD/O Vithalbhai Danidhariya Vs Police Commissioner, Ahmedabad City

Gujarat High Court · (2020) 06 GUJ CK 0093

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts05 Jun 2020Allowed

Abidhussain Mohammedhussain Mohammedhanif Ansari Through Mohammedshahid Mohammedsalim Ansari Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0085

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts05 Jun 2020Allowed

Aarif Ganibhai Vohra Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0084

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts05 Jun 2020Allowed

Babubhai Rajabhai Solanki Through Muljibhai Ramjibhai @ Rajabhai Solanki Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0070

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)

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High Courts05 Jun 2020Allowed

Istiyak Aehmad @ Halela @ Fatakadi @ Mogli Mustakaehmad Shaikh Thro Rehanabanu Mustakaehmad Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0066

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts05 Jun 2020Allowed

Prince Poonamchand Mangaldas Agrawal Through Laksmiben Prince Agrawal Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0059

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts05 Jun 2020Allowed

Ravi @ Bhavadiyo S/O Uttambhai Jaware Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0029

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)

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High Courts05 Jun 2020Disposed Of

Dilipkumar Alias Jigo Alias Jignesh Mafatbhai Gohel Vs District Magistrate

Gujarat High Court · (2020) 06 GUJ CK 0028

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)

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High Courts05 Jun 2020Dismissed

Ishvarbhai Samatbhai Chudasama Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0010

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 320, 482Gujarat Prohibition Act, 1949 — Section 65 (a), 65 (e), 116(b)120

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High Courts04 Jun 2020Dismissed

Krishna Terine Prints Private Limited Vs Union Of India & 4 Other(s)

Gujarat High Court · (2020) 06 GUJ CK 0150

Bombay Electricity Duty Act, 1958 — Section 3, 3(2), 3 (2)(vii), 3(2)(vii)(b)Comptroller And Auditor General Of India (Duties, Powers And Conditions Of Service) Act, 1971 — Section 16

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High Courts04 Jun 2020Allowed

Azazbhai Nurmamad Jam (Miyana) Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0032

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(4)

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High Courts03 Jun 2020Allowed

Vikash @ Thingu Manojbhai Indrekar (Chhara) Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0121

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts03 Jun 2020Allowed

Gautambhai @ Pandriyo Vinodbhai Makvana Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0057

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(1), 3(4)

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High Courts03 Jun 2020Allowed

Jat Jugraj Prabhuram Bhairaramji Through Jetharam Prabhuram Jat Vs State Of Gujarat

Gujarat High Court · (2020) 06 GUJ CK 0049

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)

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High Courts03 Jun 2020Allowed

Rajesh @ Pappu Rameshbhai Sisodiya Through Sanjay Maleshyambhai Padmashali Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2020) 06 GUJ CK 0047

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(4)

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