COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,560 of 1,768

High Courts04 Jan 1985

Shantaben Vs State of Gujarat

Gujarat High Court · (1985) 1 GLR 560

Bombay Sales Tax Act, 1959 — Section 34Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 33Gujarat Sales Tax Act, 1969 — Section 18, 43, 73, 73

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High Courts03 Jan 1985

State of Gujarat Vs Velo Alias Kasam Jusab

Gujarat High Court · (1986) 1 GLR 158

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307

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High Courts03 Jan 1985

Sumra Abu Haji Vs Himatsinhji Juvansinhji Jadeja

Gujarat High Court · (1985) 2 GLR 741

Limitation Act, 1908 — Section 23Limitation Act, 1963 — Section 27

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High Courts02 Jan 1985

New Swadeshi Mills of Ahmedabad Ltd. Vs Dye-Chem Corporation

Gujarat High Court · (1986) 59 CompCas 183

Companies Act, 1956 — Section 433

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High Courts01 Jan 1985

Kailashben Arvindkumar Joshi Vs Arvindbhai Ratilal Joshi and Another

Gujarat High Court · (1985) 2 GLR 761

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 126, 127, 127

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High Courts28 Dec 1984

Thakore Chandrasingh Taktsingh Vs State of Gujarat and Another

Gujarat High Court · (1985) 2 GLR 701 : (1986) 1 LLJ 27

All India Services (Conduct) Rules, 1968 — Rule 3Bombay Prohibition Act, 1949 — Section 66(1)Constitution of India, 1950 — Article 14, 16, 226

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High Courts28 Dec 1984

Natubhai Anopsing Jadeja Vs State of Gujarat

Gujarat High Court · (1984) 12 GUJ CK 0002

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High Courts27 Dec 1984

Motilal Shamaldas Makwana and Others Vs The Recovery Mamlatdar and Others

Gujarat High Court · (1985) 1 GLR 459

Bombay Court Fees Act, 1959 — Section 6(iv)(a), 6(iv)(a), 6(iv)(j), 6(ix), 6(ix)

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High Courts26 Dec 1984

M.H. Pandya Vs Tax Recovery Officer and Others

Gujarat High Court · (1989) 178 ITR 538 : (1990) 49 TAXMAN 40

Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(q)

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High Courts21 Dec 1984

State of Gujarat Vs Bhimabhai Kalidas Patel

Gujarat High Court · (1985) 2 GLR 745

Bombay Prohibition Act, 1949 — Section 116(b), 116B, 66(1)(b), 66(1)(b)

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High Courts21 Dec 1984

Kanaiyalal Pragjibhai Khakhkhar Vs Sales Tax Officer and Others

Gujarat High Court · (1985) 1 GLR 566

Constitution of India, 1950 — Article 14, 14, 19(1)(g), 300AGujarat Sales Tax Act, 1969 — Section 29, 30B, 30B

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High Courts21 Dec 1984

Krishna Chemicals and Another Vs State of Gujarat and Others

Gujarat High Court · (1985) 1 GLR 526

Constitution of India, 1950 — Article 14, 19(1)(G), 19(1)(g)

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High Courts20 Dec 1984

Prasad Mills Ltd. Vs Parikh Agencies

Gujarat High Court · (1986) 60 CompCas 727

Companies Act, 1956 — Section 3, 4(1), 536(2)

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High Courts20 Dec 1984

Shankerpuri Chanpuri Goswami Vs Abdulhakim Asmadmahamad

Gujarat High Court · (1985) 1 LLJ 281

Industrial Disputes Act, 1947 — Section 29

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High Courts19 Dec 1984

Dahiben Vs Methilal Dahyalal Patel

Gujarat High Court · (1985) 1 GLR 301

Hindu Marriage Act, 1955 — Section 24, 24

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High Courts17 Dec 1984

Indravadan H. Shah Vs State of Gujarat and Another

Gujarat High Court · (1985) 1 GLR 541 : (1985) 1 GLR 394 : (1986) 1 LLJ 1

Constitution of India, 1950 — Article 14, 233, 234, 309, 333General and Particularly Rules, 1970 — Rule 8(5)Gujarat Judicial Service Recruitment (Amendment) Rules, 1979 — Rule 6(4)

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High Courts17 Dec 1984