High Courts25 Jan 1985
Rashmikant Babubhai Patel and Another Vs Gujarat Electricity Board, Baroda and Another
Gujarat High Court · AIR 1986 Guj 12 : (1985) 2 GLR 1064
Constitution of India, 1950 — Article 226, 229
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,559 of 1,768
High Courts25 Jan 1985
Balubhai Muradbhai Sindha Vs State of Gujarat and Another
Gujarat High Court · (1985) 2 GLR 736
Constitution of India, 1950 — Article 14, 19(1)(d), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 428Customs Act, 1962 — Section 135, 135
High Courts25 Jan 1985
United India Fire and General Insurance Co. Ltd. Vs Bhagwanji Nathubhai and Others, Labhuben Naran and Others and Adodaria Shantaben Vallabh and Others
Gujarat High Court · (1987) ACJ 579 : (1987) 62 CompCas 675
Motor Vehicles Act, 1939 — Section 95(1)
High Courts24 Jan 1985
Abdul Kader Yakubbhai Shaikh Vs State of Gujarat and Others
Gujarat High Court · (1985) 2 GLR 718
Bombay Motor Vehicles Tax Act, 1958 — Section 3, 3(2), 38, 38(3)Constitution of India, 1950 — Article 226, 226Motor Vehicles Act, 1958 — Section 38
High Courts24 Jan 1985
Jaydev Shrichand Damani Vs State of Gujarat
Gujarat High Court · (1985) 2 GLR 749
Bombay Civil Services Rules, 1959 — Rule 15, 151(1), 151(1)(ii)(b)Penal Code, 1860 (IPC) — Section 34, 409, 465, 467, 477APrevention of Corruption Act, 1988 — Section 5(2)
High Courts22 Jan 1985
Patel Traders Vs Patel Ambaram Thakarshi
Gujarat High Court · (1986) ACJ 439 : (1985) 2 GLR 740
Railways Act, 1890 — Section 77BRailways Act, 1989 — Section 77, 77A, 77B
High Courts22 Jan 1985
Heirs of Decd. Mohomadbhai Umarbhai Pathan and Others Vs Shah Fulchand Kasturchand and Others
Gujarat High Court · (1985) 1 GLR 363
Civil Procedure Code, 1908 (CPC) — Section 115, 115
High Courts21 Jan 1985
R. Basu Vs State of Gujarat and Others
Gujarat High Court · (1985) 1 GLR 504
All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 2(b)
High Courts21 Jan 1985
Lalbhai Talsibhai Patel Vs Additional Special Land Acquisition Officer
Gujarat High Court · AIR 1986 Guj 24 : (1985) 2 GLR 1
Constitution of India, 1950 — Article 254(2)General Clauses Act, 1897 — Section 6Land Acquisition (Amendment) Act, 1984 — Section 15, 30(2)
High Courts21 Jan 1985
State of Gujarat Vs Manzoorali Alibax and Others
Gujarat High Court · (1985) 2 GLR 994
Criminal Procedure Code, 1973 (CrPC) — Section 109, 311, 311, 41Evidence Act, 1872 — Section 103
High Courts18 Jan 1985
K.L. Gadhvi Vs Chief Conservator of Forest and Others
Gujarat High Court · (1985) 2 GLR 1106
High Courts18 Jan 1985
Kanchanbhai Raojibhai Amin Vs Union of India and Others
Gujarat High Court · (1986) 53 CTR 115 : (1986) 157 ITR 791 : (1986) 29 TAXMAN 310
Estate Duty Act, 1953 — Section 4(3)
High Courts18 Jan 1985
Ahmed Yusuf Katchi and Others Vs Additional Secretary to Government of India and Others
Gujarat High Court · (1986) 9 ECC 167 : (1986) 23 ELT 396
Constitution of India, 1950 — Article 226
High Courts18 Jan 1985
Janki Nathubhai Chhara and Another Vs Sardarnagar Municipality, Sardar and Anrs.
Gujarat High Court · AIR 1986 Guj 49
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 14, 226
High Courts17 Jan 1985
Dinkarrai Anantrai Mankad Vs Income Tax Officer, Circle-II, Ward-I
Gujarat High Court · (1985) 155 ITR 406
Income Tax Act, 1961 — Section 147, 148
High Courts16 Jan 1985
M.S. Upadhyaya Vs Mistri Jayantilal Hargovinddas and Another
Gujarat High Court · (1985) 2 GLR 1108
Criminal Procedure Code, 1973 (CrPC) — Section 200, 468Gujarat Panchayats Act, 1961 — Section 192A, 192APenal Code, 1860 (IPC) — Section 406
High Courts16 Jan 1985
Ganeshbhai Karsanbhai Prajapathy Vs State Bank of India, Bhadra and Another
Gujarat High Court · (1985) 2 GLR 106 : (1986) 2 LLJ 101
Constitution of India, 1950 — Article 14, 16Ex-Servicemen (Re-employment in Central and Civil Services and Posts) Rules, 1979 — Rule 2(c)(ii)
High Courts16 Jan 1985
B.R. Acharya Vs State of Gujarat and Another
Gujarat High Court · (1985) 1 GLR 473 : (1986) 1 LLJ 8
Constitution of India, 1950 — Article 226
High Courts12 Jan 1985Allowed
Ahmed Yusuf Kachhi Vs Additional Secretary to Government of India and Others
Gujarat High Court · (1986) 9 ECR 86
Constitution of India, 1950 — Article 226, 226
High Courts04 Jan 1985
In Re: Aryodaya Spinning and Weaving Co. Ltd. In Re: Simka Engineering Co.
Gujarat High Court · (1986) 60 CompCas 897
Companies Act, 1956 — Section 227, 27, 3, 4, 4(1)