High Courts19 Feb 1985
Canara Bank Vs Gordhandas Damodardas and Another
Gujarat High Court · (1986) 2 GLR 1188
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46C, Order 21 Rule 46D, Order 21 Rule 46E, Order 38 Rule 5, Order 38 Rule 7
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,558 of 1,768
High Courts18 Feb 1985
Patel Nagji Madhu and Others Vs Bai Rajubai Heirs of Deceased Masuba1 and Another
Gujarat High Court · (1985) 2 GLR 875
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 31(4)(b), 31(4)(b)Constitution of India, 1950 — Article 226
High Courts15 Feb 1985
Mahendra P. Desai Vs State of Gujarat and Others
Gujarat High Court · (1985) 2 GLR 1056
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 173(8)
High Courts13 Feb 1985
Manubhai Babubhai Patel Vs Deputy Conservator of Forests and Another
Gujarat High Court · (1985) 2 GLR 836
Constitution of India, 1950 — Article 227Forest Act, 1927 — Section 61A, 61A, 61D
High Courts12 Feb 1985Dismissed
National Insurance Co. Ltd. Vs Smt. Nathibai Chaturbhuj and Others, Parvatibai Nathabhai and Others and Kanji Damji and Others
Gujarat High Court · (1986) 60 CompCas 283
Motor Vehicles Act, 1939 — Section 95(1), 95(2), 96(2)
High Courts12 Feb 1985
National Insurance Co. Ltd. Vs Nathibai and Others, Parvatibai Nathabhai and Others and Kanji Damji and Others
Gujarat High Court · (1986) 1 ACC 185 : (1987) ACJ 39
Motor Vehicles Act, 1988 — Section 95(1)(b)(i), 96(2)(b)(i)(a)
High Courts12 Feb 1985
Natvarlal Maganlal Amin (Deed. Through his Heirs and LRs.) and Others Vs Amin Thakorbhai Maganbhai
Gujarat High Court · (1985) 1 GLR 533
Arbitration Act, 1940 — Section 31, 31, 32, 33, 33
High Courts12 Feb 1985
State of Assam Vs Amiruddin and Others
Gujarat High Court · (1986) CriLJ 1913
Criminal Procedure Code, 1973 (CrPC) — Section 300, 320, 378, 395, 401Penal Code, 1860 (IPC) — Section 379
High Courts12 Feb 1985
New India Assurance Co. Ltd. Vs Shakuben and Others
Gujarat High Court · (1985) 2 ACC 141 : (1986) ACJ 778 : (1987) 62 CompCas 876
Motor Vehicles Act, 1939 — Section 96
High Courts08 Feb 1985
Bhanuprasad Manishanker Raval Vs State of Gujarat
Gujarat High Court · (1985) 2 GLR 759
Criminal Procedure Code, 1973 (CrPC) — Section 354(4)Income Tax Act, 1961 — Section 227, 277
High Courts08 Feb 1985
Bipin Textile Dyeing and Printing Industries Vs State of Gujarat and Another
Gujarat High Court · (1985) 2 GLR 1138
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313
High Courts07 Feb 1985
Shri Ambica Mills Ltd. Vs The Steel Authority of India Ltd. and Others
Gujarat High Court · (1985) 2 GLR 664
Constitution of India, 1950 — Article 14, 14, 141, 19, 226
High Courts06 Feb 1985
Anujkumar Ravjibhai Patel Vs State of Gujarat
Gujarat High Court · (1985) 2 GLR 973
High Courts04 Feb 1985
Syed Khersha Sajanshah Mutvalli Vs The Bhuj Municipality and Another
Gujarat High Court · AIR 1986 Guj 1 : (1985) 1 GLR 437
Civil Procedure Code, 1908 (CPC) — Section 9, 92Waqf Act, 1954 — Section 3, 36, 37, 38, 55
High Courts04 Feb 1985
Gopaldas Bakubhal Rana Vs Lunavada Nagar Panchayat and Others
Gujarat High Court · (1985) 2 GLR 1047
Gujarat Gram and Nagar Panchayats (Procedure) Rules, 1963 — Rule 18, 18(1), 5Gujarat Panchayats Act, 1961 — Section 48, 48(1), 48(5), 48(5)(a), 48(5)(a)Gujarat Taluka and District Panchayats (Procedure) Rules, 1963 — Rule 5
High Courts31 Jan 1985
Shantilal Mohanlal and Another Vs Aher Bawanji Malde and Others
Gujarat High Court · AIR 1985 Guj 164 : (1985) 58 CompCas 717 : (1985) 1 GLR 465
Motor Vehicles Act, 1939 — Section 103A, 31, 94, 95(1), 95(5)
High Courts31 Jan 1985
Shanti Mohanlal and Another Vs Aher Bawanji Malde and Others
Gujarat High Court · (1985) 2 ACC 524
Motor Vehicles Act, 1939 — Section 103A, 96Motor Vehicles Act, 1988 — Section 103A, 94, 95, 96
High Courts30 Jan 1985
Lok Adhikar Sangh Vs State of Gujarat and Others
Gujarat High Court · (1986) 1 LLJ 326
Gujarat Unprotected Manual Workers (Regulation of Employment and Welfare) Act, 1979 — Section 27
High Courts29 Jan 1985
D.S. Vasavada, Textile Labour Association, Ahmedabad Vs Regional Provident Fund Commissioner, Gujarat State, Ahmedabad
Gujarat High Court · (1985) 51 FLR 308 : (1985) 1 GLR 499 : (1985) 1 LLJ 263
Industrial Disputes Act, 1947 — Section 25, 25FFA, 25FFF, 25FFF(1)