High Courts04 Apr 1985
Dharamji Fataji Head Constable Vs State of Gujarat and Another
Gujarat High Court · (1985) 2 GLR 888
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,556 of 1,768
High Courts02 Apr 1985
S.D. Dayal Vs State of Gujarat and Another
Gujarat High Court · (1985) 2 GLR 1043
High Courts29 Mar 1985
Liladharbhai Khodaji Vaghela Vs S. Jagdishan and Others
Gujarat High Court · AIR 1986 Guj 59 : (1985) 2 GLR 1001
Gujarat Panchayats (Amendment) Act, 1962 — Section 15, 15(2), 15(5), 15(5A)
High Courts29 Mar 1985
State of Gujarat Vs R. Basu and Others
Gujarat High Court · (1985) 2 GLR 800
All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 2(b)
High Courts28 Mar 1985
M.P. Ramanandi Vs Gujarat State Warehousing Corporation
Gujarat High Court · (1985) 2 GLR 1040
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25F
High Courts27 Mar 1985
Machine Products (T) Private Limited Vs Union of India and Another
Gujarat High Court · (1986) 9 ECC 341 : (1986) 23 ELT 426
Central Excise Rules, 1944 — Rule 8(1)
High Courts26 Mar 1985
Oriental Fire and General Insurance Co. Ltd. Vs Yusuf Musa Chandki and Others
Gujarat High Court · (1986) ACJ 500 : (1987) 62 CompCas 837 : (1985) 2 GLR 272
Motor Vehicles Act, 1939 — Section 95
High Courts22 Mar 1985
Bomin P. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1986) 160 ITR 477
Income Tax Act, 1961 — Section 256, 68
High Courts22 Mar 1985
Associated Cement Co. Ltd. Vs State of Gujarat and Another
Gujarat High Court · (1985) 2 GLR 1016
Gujarat Panchayats Act, 1961 — Section 179, 179, 179(1), 179(1), 179(2)
High Courts22 Mar 1985
Ahmedabad Advance Mill Co. Vs Chaturbhai Ranchhodbhai
Gujarat High Court · (1985) 2 GLR 818
Bombay Industrial Relations Act, 1946 — Section 78, 78
High Courts20 Mar 1985
Billimora Engineering Mart Vs Commissioner of Income Tax
Gujarat High Court · (1986) 53 CTR 370 : (1985) 156 ITR 153
Income Tax Act, 1961 — Section 184, 184(4), 184(5), 185, 185(2)Income Tax Rules, 1962 — Rule 22(2)
High Courts17 Mar 1985
Commissioner of Income Tax, Gujarat-II Vs Mehta Transport Company
Gujarat High Court · (1986) 50 CTR 242 : (1986) 160 ITR 35
Income Tax Act, 1961 — Section 37(1), 37(2B)
High Courts15 Mar 1985
Central Bank of India Vs P.R. Garments Industries P. Ltd. and Others
Gujarat High Court · AIR 1986 Guj 113 : (1987) 62 CompCas 669 : (1985) 2 GLR 919
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts15 Mar 1985
Central Bank of India, Kutch Vs P.R. Garments Industries Pvt. Ltd., Surendranagar and Others
Gujarat High Court · AIR 1986 Guj 113 : (1987) 62 CompCas 669 : (1985) 2 GLR 919
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 34Interest Act, 1978 — Section 3
High Courts14 Mar 1985
Karsan Hira Vadhia Vs K.S. Dilipsinhji, Addl. Secretary to Government of India and Others
Gujarat High Court · (1985) 2 GLR 952
High Courts12 Mar 1985
National Insurance Co. Vs Punabhai Zerabhai Koli
Gujarat High Court · (1986) ACJ 215 : (1985) 2 GLR 263
Motor Vehicles Act, 1939 — Section 95
High Courts12 Mar 1985
Shambhuprasad Chhotalal Raval Since deceased through is appointed successor Gunvantlal S. Trivedi Vs Madhsudan Girdharlal Achariya and Others
Gujarat High Court · (1985) 2 GLR 907
Bombay Public Trusts Act, 1950 — Section 22, 22, 72Limitation Act, 1963 — Section 10
High Courts12 Mar 1985
National Insurance Company Vs Punabhai Zerabhai Koli
Gujarat High Court · (1985) 2 ACC 238
Motor Vehicles Act, 1939 — Section 95, 95
High Courts12 Mar 1985
Kiritkumar Kantilal Malani and Others Vs State of Gujarat and Others
Gujarat High Court · (1985) 2 GLR 1077
Constitution of India, 1950 — Article 133, 309Gujarat Sales Tax Department (Condition of Service Relating to Sales Tax Officers Examination) Rules, 1967 — Rule 4, 4, 7
High Courts11 Mar 1985
Somabhai Ruvabhai Gamit Vs Ayyubbhai Mustufabhal Sheikh
Gujarat High Court · (1985) 2 ACC 78 : (1987) ACJ 666