High Courts05 Jul 1985
Unitex Dyeing and Printing Mills Pvt. Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (1986) 1 GLR 183
Central Excises and Salt Act, 1944 — Section 2(f), 2(f), 4
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,554 of 1,768
High Courts05 Jul 1985
Commissioner of Income Tax Vs Shri Digvijay Cement Co. Ltd.
Gujarat High Court · (1986) 25 TAXMAN 269
Income Tax Act, 1961 — Section 35D, 80J, 80M
High Courts04 Jul 1985
Shri Tribhovandas Vithaldas Vs Commissioner of Income Tax
Gujarat High Court · (1985) 07 GUJ CK 0030
High Courts04 Jul 1985
Sunali Textile Corporation Vs Union of India and Others
Gujarat High Court · (1986) 9 ECC 177 : (1986) ECR 26 : (1986) 23 ELT 433
Drugs and Cosmetics Act, 1940 — Section 3
High Courts03 Jul 1985
Jethabhai Chhaganbhai Chamar and Others Vs A.K. Shah Addl. District Registrar of Co-op. Societies and Others
Gujarat High Court · (1985) 2 GLR 1337
Gujarat Co-operative Societies Act, 1961 — Section 103, 108, 108
High Courts03 Jul 1985
Amrutlal Keshavbhai Patel Vs Ismail Ibrahim Badat and Others
Gujarat High Court · (1986) 1 GLR 136
Bombay Public Trusts Act, 1950 — Section 41A, 41A
High Courts03 Jul 1985
Ashwin N. Parekh Vs Union of India and Others
Gujarat High Court · (1986) 1 GLR 569 : (1987) 2 LLJ 304
Railway Establishment Manual, Vol. II — Rule 9
High Courts02 Jul 1985
B.N. Vyas Vs Commissioner of Income Tax
Gujarat High Court · (1986) 25 TAXMAN 133
Income Tax Act, 1961 — Section 2(14), 263, 48, 49, 49(1)
High Courts28 Jun 1985
Commissioner of Income Tax, Gujarat-I Vs Kodandas Chanchlomal
Gujarat High Court · (1985) 48 CTR 346 : (1985) 155 ITR 273
Income Tax Act, 1961 — Section 22, 54
High Courts28 Jun 1985
Uganda Industries Co. Vs Commissioner of Income Tax
Gujarat High Court · (1985) 48 CTR 341 : (1986) 158 ITR 567 : (1986) 29 TAXMAN 226
High Courts28 Jun 1985
R.M. Bajpaee Vs State of Gujarat and Others
Gujarat High Court · (1985) 2 GLR 1261 : (1986) 1 LLJ 309
Bombay Police Act, 1951 — Section 27A
High Courts28 Jun 1985
Commissioner of Income Tax Vs Kodandas Chanchlomal
Gujarat High Court · (1985) 23 TAXMAN 579
Income Tax Act, 1961 — Section 22, 23, 24, 25, 26
High Courts28 Jun 1985
Vishwambhar Hemandas Vs Narendra Fethalal Gajjar
Gujarat High Court · AIR 1986 Guj 153 : (1986) 1 GLR 409
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)
High Courts27 Jun 1985
Commissioner of Income Tax Vs Central India Builders
Gujarat High Court · (1987) 61 CTR 203 : (1985) 156 ITR 453
Income Tax Act, 1961 — Section 37(2A), 37(2B)
High Courts27 Jun 1985
Bhikhabhai Narsibhai (Power of Attorney holder of Vallabhbhai Parshottambhai) and Another Vs Fardunji Rustamji Adajania
Gujarat High Court · (1986) 1 GLR 395
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32, 32G, 32GConstitution of India, 1950 — Article 227Contract Act, 1872 — Section 56
High Courts26 Jun 1985
Union of India (UOI) and Others Vs Yogendrasingh Sahebsingh Varma
Gujarat High Court · (1985) 2 GLR 905
High Courts26 Jun 1985
Ganesh Land Organisation Vs Commissioner of Income Tax
Gujarat High Court · (1987) 168 ITR 527
Income Tax Act, 1961 — Section 40
High Courts26 Jun 1985
Commissioner of Income Tax Vs Indradaman Amratlal
Gujarat High Court · (1986) 51 CTR 215 : (1985) 156 ITR 493
Income Tax Act, 1961 — Section 261, 40
High Courts25 Jun 1985
Commissioner of Wealth-tax Vs Govindram Topandas (By Executor To Estate of Late Topandas Kundanmal)
Gujarat High Court · (1986) 159 ITR 223
Estate Duty Act, 1953 — Section 59(a)Wealth Tax Act, 1957 — Section 19A
High Courts25 Jun 1985
Project Manager, Oil and Natural Gas Commission and Another Vs Khemsingh Ramsingh
Gujarat High Court · (1985) 2 GLR 1373 : (1986) 1 LLJ 390
Industrial Disputes Act, 1947 — Section 10(1), 33C(2)