COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,557 of 1,768

High Courts11 Mar 1985

Commissioner of Income Tax Vs Vallabhdas Manjibhai Commissioner of Income Tax Vs Ratanlal Manchharam Commissioner of Income Tax Vs Jayantilal Jaikishandas

Gujarat High Court · (1986) 51 CTR 379 : (1987) 163 ITR 59

Income Tax Act, 1961 — Section 64, 64(1)

High Courts08 Mar 1985

Shree Prakash Textiles (Guj.) P. Ltd. Vs Union of India and Others

Gujarat High Court · (1987) 13 ECC 30 : (1987) 11 ECR 275 : (1987) 27 ELT 393

High Courts04 Mar 1985

Commissioner of Income Tax Vs Shri Digvijay Cement Company Ltd.

Gujarat High Court · (1986) 53 CTR 274 : (1986) 159 ITR 253

Income Tax Act, 1961 — Section 35, 37(1), 80M

High Courts04 Mar 1985

Amit Processors Pvt. Ltd. Vs Union of India and Others

Gujarat High Court · (1985) 6 ECC 211 : (1986) 6 ECR 46 : (1985) 21 ELT 24

Central Excise Rules, 1944 — Rule 10, 10(1), 10(2), 11Khadi and other Handloom Industries Development (Additional Excise Duty on Cloth) Act, 1953 — Section 3, 5

High Courts04 Mar 1985

Bai Vana and Others Vs Pavansingh Harisingh Chauhan and Others

Gujarat High Court · (1985) 2 ACC 32

High Courts04 Mar 1985

The United India Fire and General Insurance Co. Ltd. Vs Ismail Alibhai Sapa and Others

Gujarat High Court · (1986) 1 ACC 66

High Courts04 Mar 1985

Gujarat Video Association and Others Vs State of Gujarat

Gujarat High Court · (1985) 2 GLR 806

Constitution of India, 1950 — Article 133, 14Gujarat Cinemas (Regulation of Exhibition by Video) Rules, 1984 — Rule 13, 13(1), 13(2), 19Gujarat Entertainment Tax (Amendment) Act, 1984 — Section 6A

High Courts04 Mar 1985

Tribhovandas Vithaldas Vs Commissioner of Income Tax

Gujarat High Court · (1986) 159 ITR 236

Income Tax Act, 1961 — Section 254

High Courts01 Mar 1985

B.N. Vyas (Guardian of Minor, B.B. Vyas) Vs Commissioner of Income Tax

Gujarat High Court · (1986) 159 ITR 141

Income Tax Act, 1961 — Section 2(14), 263, 45, 48, 49

High Courts28 Feb 1985

Rameshgiri Dolatgiri Vadala (Dari) and Others Vs Ramji Nathabhai and Others

Gujarat High Court · (1985) 2 ACC 387

High Courts27 Feb 1985

General Insurance Society Ltd. Vs Minalben and Others

Gujarat High Court · (1987) ACJ 617 : (1988) 64 CompCas 683

Motor Vehicles Act, 1939 — Section 96

High Courts27 Feb 1985

The General Insurance Society Ltd. Vs Minalben and Others

Gujarat High Court · (1986) 1 ACC 33 : (1987) ACJ 617

Motor Vehicles Act, 1939 — Section 96(2), 96(2)

High Courts27 Feb 1985

Captocaps Private Limited Vs Union of India and Another

Gujarat High Court · (1986) 10 ECC 167 : (1986) 24 ELT 19

Constitution of India, 1950 — Article 227

High Courts25 Feb 1985

Ramniklal Manilal Bhatt Vs Ramanlal Nathubhai Kapadia

Gujarat High Court · (1985) 2 GLR 901

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(g)Constitution of India, 1950 — Article 14, 19

High Courts25 Feb 1985

Saudagarsing Chhajusing and Others Vs Jashodaben and Another and Ranjitsingh Valusing Jadeja

Gujarat High Court · (1985) 2 ACC 243 : (1986) ACJ 1070 : (1986) ACJ 107

Motor Vehicles Act, 1988 — Section 81, 81

High Courts25 Feb 1985

Hemantkumar Dahyabhai Prajapati Vs State of Gujarat and Another

Gujarat High Court · (1985) 2 GLR 1036

Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 20AA, 7

High Courts22 Feb 1985

Mansingh Chhajuram Yadav and Another Vs State of Gujarat

Gujarat High Court · (1985) 2 GLR 895

Prevention of Food Adulteration Act, 1954 — Section 16(i)(a)(i), 16(i)(a)(i), 7(i)(v), 7(i)(v)

High Courts21 Feb 1985

Gujarat State Road Transport Corpn. Vs Sugrbanu and Others Sugrabanu and Others Vs Gujarat State Road Transport Corpn.

Gujarat High Court · (1985) 1 ACC 513 : (1987) ACJ 101

High Courts21 Feb 1985

Indravadan Joshi Vs Govt. of Gujarat and Others

Gujarat High Court · (1985) 1 GLR 549 : (1985) 2 LLJ 571

Constitution of India, 1950 — Article 14, 226

High Courts20 Feb 1985

D.N. Anerao Vs Maheshkumar Kantilal Soni and Others

Gujarat High Court · (1986) 9 ECC 76 : (1987) 27 ELT 32 : (1985) 2 GLR 1370

Criminal Procedure Code, 1973 (CrPC) — Section 245Customs Act, 1962 — Section 135, 135A