High Courts07 Dec 1984
Narayan Pottery Works Vs Regional Provident Fund Commissioner, Gujarat State.
Gujarat High Court · (1985) 1 GLR 149
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 14B
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,561 of 1,768
High Courts07 Dec 1984
Dohad Nagarpalika Vs Mahendrakumar Nanalal and Others
Gujarat High Court · AIR 1986 Guj 101 : (1985) 2 GLR 1058
Gujarat Municipalities Act, 1963 — Section 148, 2(22)
High Courts06 Dec 1984
Mariamben Amirbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (1985) 2 GLR 946
Constitution of India, 1950 — Article 14Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8(2), 8(5)
High Courts06 Dec 1984
Harishchandra M. Avashia Vs Manager, District Collector and Claims Settlement Commissioner and Another
Gujarat High Court · (1986) ACJ 162 : AIR 1986 Guj 22
Motor Vehicles Act, 1939 — Section 109A
High Courts06 Dec 1984
Prabhudas H. Thakkar Vs P.K. Datta and Another
Gujarat High Court · (1985) ACJ 368 : (1986) CriLJ 390 : (1985) 1 GLR 4
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 42Penal Code, 1860 (IPC) — Section 279
High Courts06 Dec 1984
In Re: Commercial Ahmedabad Mills Co. Ltd.
Gujarat High Court · (1986) 60 CompCas 717
Companies Act, 1956 — Section 4, 4(1), 53(2), 536(2)
High Courts05 Dec 1984
Chimanrao Baberao Father of Prisoner Dattarao Chimanrao Vs State of Gujarat and Others
Gujarat High Court · (1985) 1 GLR 452
Constitution of India, 1950 — Article 14, 21Prisons Act, 1894 — Section 29, 29(28), 29(5)
High Courts05 Dec 1984
Gujarat State Financial Corporation Vs Jayshree Industries
Gujarat High Court · AIR 1986 Guj 29 : (1985) 1 GLR 445
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 34 Rule 1, 151State Financial Corporations Act, 1951 — Section 31 , 46B
High Courts05 Dec 1984
Harendra Gangadas Doshi Vs Addl. Secy. to the Govt. of India and Others
Gujarat High Court · (1985) CriLJ 293 : (1985) 1 GLR 169
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 8, 9Constitution of India, 1950 — Article 21, 22Customs Act, 1962 — Section 2
High Courts05 Dec 1984
The Sports Club of Gujarat Vs State of Gujarat
Gujarat High Court · (1985) 1 GLR 133
Bombay Entertainments Duty and Advertisements Tax Act, 1983 — Section 2(a), 3(1)Gujarat Entertainment Tax Act, 1977 — Section 2(a), 3(2)
High Courts04 Dec 1984
Anil Vasudev Salgaonkar Vs Kermeen Foods P. Ltd.
Gujarat High Court · (1984) 58 CompCas 156
Companies (Court) Rules, 1959 — Rule 96, 97Companies Act, 1956 — Section 433, 434(1), 439, 439(1), 439(8)
High Courts04 Dec 1984
State Vs Alamzebkhan Jangrekhan Ali and Others
Gujarat High Court · (1985) 1 GLR 492
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2), 207, 209Penal Code, 1860 (IPC) — Section 302
High Courts03 Dec 1984
Shivabhai Zaverbhai Patel and Another Vs Reserve Bank of India, Ahmedabad and Others
Gujarat High Court · AIR 1986 Guj 19 : (1985) 1 GLR 257
Banking Regulation Act, 1949 — Section 22(3)Constitution of India, 1950 — Article 226
High Courts30 Nov 1984
Baroda Cattle Suppliers Association Vs State of Gujarat and Another
Gujarat High Court · (1985) 1 GLR 38
Bombay Essential Commodities and Cattle (Control) Act, 1958 — Section 4, 4Gujarat Milch and Draught Cattle (Control of Movement) Order, 1983 — Clause 2(c), Clause 2(d)
High Courts29 Nov 1984
S. Tripathi Vs State of Gujarat and Others
Gujarat High Court · (1985) 2 GLR 616 : (1986) 1 LLJ 16
Administrative Service (Pay) Rules, 1954 — Rule 5
High Courts29 Nov 1984
Narayanbhai Ramabhai Vs State of Gujarat
Gujarat High Court · (1985) 1 GLR 531
Constitution of India, 1950 — Article 226, 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(i), 20(i) , 20(i)(a) , 21(i)
High Courts27 Nov 1984
Shabbuddin Pannunia Vs State of Gujarat and Others
Gujarat High Court · (1986) CriLJ 149
Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 147, 148, 149, 324, 326
High Courts27 Nov 1984
Jugaldas Amritlal Vs Harilal Talakchand and Others
Gujarat High Court · (1986) ACJ 734 : AIR 1986 Guj 88
Carriers Act, 1865 — Section 10, 6, 8Contract Act, 1872 — Section 151, 152, 192Railways Act, 1890 — Section 16
High Courts26 Nov 1984
Gujchem Distillers India Ltd. Vs Regional Provident Fund Commissioner
Gujarat High Court · (1985) 2 GLR 45 : (1986) 1 LLJ 19
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 16, 2A, 7AIndustries (Development and Regulation) Act, 1951 — Section 18
High Courts23 Nov 1984
Hasmukh D. Desai and Co. Vs Bhimbhai Ranchhodji Vashi
Gujarat High Court · (1985) 2 GLR 644
Evidence Act, 1872 — Section 17, 17