High Courts23 Nov 1984
Suresh Shantaram Joshi Vs Regional Manager Bank of Maharashtra Baroda and Another
Gujarat High Court · (1985) 50 FLR 507 : (1985) 1 GLR 46 : (1985) 1 LLJ 487
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,562 of 1,768
High Courts23 Nov 1984
Filmistan Distributors (India) Pvt. Ltd. Vs Hansaben Baldevdas Shivlal and Others
Gujarat High Court · AIR 1986 Guj 35
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2, 144 , 144(2)Limitation Act, 1963 — Section 22
High Courts22 Nov 1984
Sathwara Rameshkumar Dalsukhbahi and Others Vs Gujarat Vidyapith and Another
Gujarat High Court · AIR 1986 Guj 142 : (1985) 1 GLR 279
Constitution of India, 1950 — Article 226
High Courts21 Nov 1984
Savitaben Ishverlal Vs Surat Municipal Corporation, Surat
Gujarat High Court · AIR 1985 Guj 174 : (1985) 1 GLR 428
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 409Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts20 Nov 1984
Ramgiri Keshavgiri Goswami Vs K.M. Raval, Dy. Conservator of Forest (Extension) Mehsana and Another
Gujarat High Court · (1985) 1 GLR 486
Bombay Civil Services Rules, 1959 — Rule 6
High Courts20 Nov 1984
Alka Ceramics Vs Gujarat State Financial Corporation and Others
Gujarat High Court · (1985) 1. GLR 57
Constitution of India, 1950 — Article 226Gujarat Public Moneys (Recovery of Dues) Act, 1979 — Section 3, 3(1), 3(2), 3(2)State Financial Corporations Act, 1951 — Section 29
High Courts20 Nov 1984
Dwarkadas Gurumukhdas Agraval Vs Bhanuben
Gujarat High Court · AIR 1986 Guj 8 : (1985) 1 GLR 255
Hindu Marriage Act, 1955 — Section 24, 25
High Courts20 Nov 1984
R.K. Goswami Vs K.M. Raval and Others
Gujarat High Court · (1985) 2 LLJ 568
Bombay Civil Services Rules, 1959 — Rule 6
High Courts19 Nov 1984
Maganbhai Chhotubhai Patel Vs Maniben
Gujarat High Court · AIR 1985 Guj 187 : (1985) 1 GLR 374
Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 101, 102, 103, 104, 106Hindu Adoptions and Maintenance Act, 1956 — Section 23
High Courts16 Nov 1984
Chimanbhai Ashabhai Patel Vs Manager, Federation of Co-Op. Stores Ltd.
Gujarat High Court · (1985) 1 GLR 130
High Courts16 Nov 1984
Mahendrakumar Shivaram Prapati Vs State of Gujarat
Gujarat High Court · (1985) 1 GLR 273
High Courts14 Nov 1984
Mrs. J.S. Pandya Vs Director General of Police and Inspector General of Police
Gujarat High Court · (1985) 1 GLR 277
High Courts14 Nov 1984
Rajat Hirabhai Motibhai and Others Vs Deputy Collector, Land Acquisition and Rehabilitation, Panam Project, Godhra and Others
Gujarat High Court · AIR 1985 Guj 170 : (1985) 1 GLR 275
Land Acquisition Act, 1894 — Section 12(2)
High Courts14 Nov 1984
Surendrabhai Babubhai Patel Vs State of Gujarat
Gujarat High Court · (1986) 1 GLR 313
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 156(3), 173(8), 173(8), 190Penal Code, 1860 (IPC) — Section 408
High Courts13 Nov 1984
In Re: Navjivan Mills Ltd.
Gujarat High Court · (1986) 59 CompCas 201
Companies Act, 1956 — Section 434, 441, 536, 536(1), 536(2)
High Courts13 Nov 1984
Vijay Champaklal Shah Vs Addl. Secy. to Govt. of India, Ministry of Finance, Dept. of Revenue and Others
Gujarat High Court · (1986) CriLJ 82 : (1985) 2 GLR 974
Constitution of India, 1950 — Article 22, 226Customs Act, 1962 — Section 108
High Courts13 Nov 1984
Ambalal Ranchhodlal Patel Vs Bhikhabhai Punjabhai and Another
Gujarat High Court · (1985) 2 GLR 941
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 156(3), 156(3), 311, 311
High Courts09 Nov 1984
Balkrishna Chatrabhuj Thacker and Others Vs Devabai and Others
Gujarat High Court · AIR 1985 Guj 133 : (1985) 1 GLR 321
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 20 Rule 4, Order 41 Rule 23, Order 41 Rule 33, 107
High Courts07 Nov 1984
Gopal T. Madnani Vs State of Gujarat and Another
Gujarat High Court · (1985) 1 GLR 490
High Courts07 Nov 1984
Jayant Vrajlal Ajmera and Another Vs Jayantkumar Motichand Doshi and Others
Gujarat High Court · AIR 1986 Guj 10 : (1985) 2 GLR 102
Letters Patent Act, 1865 — Clause 15