High Courts26 Jun 1986
Ramjibhai Barjulbhai Vs Bhaglabhai Jeshlabhai and Others
Gujarat High Court · (1987) 1 GLR 143
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 31, 7, 7, 8
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,541 of 1,768
High Courts26 Jun 1986
Union Government of India Vs Bai Satyabhama and Others
Gujarat High Court · (1987) 1 ACC 52
High Courts25 Jun 1986
Chinubhai Kalidas and Brothers Vs Union of India
Gujarat High Court · (1995) 77 ELT 814 : (1987) 1 GLR 147
Customs Act, 1962 — Section 107, 108, 123, 123(1), 123(2)
High Courts24 Jun 1986
Pravin Narayan Luhar Vs Deputy Police Commissioner and Another
Gujarat High Court · (1988) CriLJ 1339
Gujarat Police Act, 1951 — Section 56, 59, 60Penal Code, 1860 (IPC) — Section 16, 17
High Courts20 Jun 1986
Shivlal Thakershi Gotecha and Others Vs The Competent Authority and Others
Gujarat High Court · AIR 1987 Guj 155 : (1987) 1 GLR 267
Civil Procedure Code, 1908 (CPC) — Section 31, 33, 46Urban Land (Ceiling and Regulation) Act, 1976 — Section 12(5), 13, 31
High Courts18 Jun 1986
New India Assurance Co. Ltd. and Another Vs Gujarat Electricity Board and Others
Gujarat High Court · (1986) 2 ACC 479 : (1987) ACJ 953 : (1987) 62 CompCas 364
Motor Vehicles Act, 1939 — Section 110, 110A, 110F
High Courts17 Jun 1986
Shrivas Rajeshkumar Satyanarayana Vs Chairman, Selection Committee and Others
Gujarat High Court · AIR 1987 Guj 4
Constitution of India, 1950 — Article 15(4)
High Courts14 May 1986
Rameshchandra Kashiram Vora and etc. Vs State of Gujarat and Another
Gujarat High Court · (1988) CriLJ 210 : (1987) 1 GLR 85
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 438, 439Penal Code, 1860 (IPC) — Section 379, 438, 506
High Courts08 May 1986
Ashvin Kumar Vadilal Patel Vs S. Rajguru and Another
Gujarat High Court · (1987) 64 CTR 135 : (1987) 1 GLR 102 : (1987) 165 ITR 583 : (1987) 33 TAXMAN 426
Income Tax Act, 1961 — Section 245H, 245H(1), 245KPenal Code, 1860 (IPC) — Section 193
High Courts02 May 1986
Maganbhai Sampatbhai Mali and Another Vs Narkali and Another
Gujarat High Court · (1986) 2 ACC 435 : (1987) ACJ 599
Motor Vehicles Act, 1988 — Section 3(1), 3(1)
High Courts02 May 1986
Maganbhai Sampatbhai Mali and Another Vs Narkli and Another
Gujarat High Court · (1987) 62 CompCas 104 : (1987) 1 GLR 116
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 16
High Courts01 May 1986
Somabhai Shamalbhai Patel and Others Vs State of Gujarat
Gujarat High Court · (1987) 1 GLR 111
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 218, 313Penal Code, 1860 (IPC) — Section 408, 408, 465, 465, 467
High Courts24 Apr 1986
State of Gujarat Vs Jaswantsingh Purensingh and Another
Gujarat High Court · (1987) 1 GLR 255
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 167, 57Penal Code, 1860 (IPC) — Section 120B, 222, 223, 225
High Courts23 Apr 1986
Sanjay Mukundmi Desai Vs The Registrar, South Gujarat University, Surat
Gujarat High Court · AIR 1987 Guj 48
Constitution of India, 1950 — Article 226
High Courts23 Apr 1986
State of Gujarat Vs Central Bank of India and Others
Gujarat High Court · AIR 1987 Guj 113 : (1987) 1 GLR 437
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 11, 14, 3, 4Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Companies Act, 1956 — Section 617
High Courts21 Apr 1986
Shivram Antaiah Shetty Vs Chimanlal Ambalal Trivedi and Others
Gujarat High Court · AIR 1987 Guj 30
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts21 Apr 1986
Maheshwatiben and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1988 Guj 68 : (1987) 1 GLR 181
High Courts17 Apr 1986
Trustees of Jam-Jodhpur Sthanak Vasi Vardhman Vanik Jain Sangh and others Vs Thambaklal Jivaram and others
Gujarat High Court · AIR 1987 Guj 167
Bombay Public Trusts Act, 1950 — Section 17, 19, 20, 21, 79Civil Procedure Code, 1908 (CPC) — Section 92
High Courts16 Apr 1986
Indian Oil Corporation Ltd. Vs Mahendrabhai R. Patel and Another
Gujarat High Court · (1987) 1 GLR 154
Industrial Disputes Act, 1947 — Section 10, 17
High Courts14 Apr 1986
Kamlesh Haribhai Goradia Vs Union of India (UOI) and Another
Gujarat High Court · (1987) 1 GLR 157
Constitution of India, 1950 — Article 14, 14, 16, 16